COURT ARCHIVE

Delhi High Court judgments

1,35,514 judgments · page 4,476 of 6,776

High Courts19 Sept 2011Dismissed

Govt. of NCT of Delhi Vs MBL Infrastructure Ltd.

Delhi High Court · (2011) 8 AD 501

Arbitration and Conciliation Act, 1996 — Section 34Central Excises and Salt Act, 1944 — Section 12Sales of Goods Act, 1930 — Section 12A, 12B, 64A

High Courts19 Sept 2011

Director of Income Tax (Exemptions) Vs The Institute of Chartered Accountants of India

Delhi High Court · (2012) 347 ITR 86 : (2011) 202 TAXMAN 138 : (2011) 202 TAXMAN 1

Chartered Accountants Act, 1949 — Section 15Income Tax Act, 1961 — Section 10(23), 11(4), 142(1), 143(3), 2(11)

High Courts19 Sept 2011Allowed

Laxmi Narain Vs Shyam Mohan Sharma

Delhi High Court · (2011) 09 DEL CK 0027

Delhi Rent Control Act, 1958 — Section 14, 14(1), 25B(4), 25B(8)

High Courts19 Sept 2011Allowed

Lt. Col S.D. Surie Vs Paramount Enterprises and Others

Delhi High Court · (2011) 8 AD 564

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 47 Rule 7, Order 6 Rule 17, 105(2), 148

High Courts19 Sept 2011Allowed

Pratap Singh Vs Union of India (UOI) and Others

Delhi High Court · (2011) 09 DEL CK 0004

Central Civil Services (Revised Pay) Rules, 1997 — Rule 10

High Courts16 Sept 2011Allowed

Ram Devi and Another Vs Raj Kumar and Others

Delhi High Court · (2011) 09 DEL CK 0556

High Courts16 Sept 2011Dismissed

Tek Ram (deceased) through LRs. and Others Vs Shri Prehlad Singh and Others

Delhi High Court · (2011) 09 DEL CK 0532

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, Order 8 Rule 5, 96Limitation Act, 1963 — Article 65, 27

High Courts16 Sept 2011Disposed Off

Shri R.C. Goel and Others Vs Shri Sunil Bedi and Others

Delhi High Court · (2011) 09 DEL CK 0512

Specific Relief Act, 1963 — Section 19

High Courts16 Sept 2011Disposed Off

G.S. Saluja Vs State and Another

Delhi High Court · (2011) 09 DEL CK 0459

Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 467

High Courts16 Sept 2011Dismissed

Santosh Kumar Gupta Vs State and Another

Delhi High Court · (2012) 1 BC 16 : (2011) 4 JCC 249 : (2012) 1 RCR(Civil) 522 : (2012) 1 RCR(Criminal) 336

Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 420

High Courts16 Sept 2011Dismissed

Govt. of NCT of Delhi and Others Vs Ex. Constable Ashok Kumar and Another

Delhi High Court · (2011) 183 DLT 387

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 311(2)Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15(2), 15(3), 16(3)

High Courts16 Sept 2011Dismissed

Indian Social Action Forum (INSAF) Vs The Union of India (UOI)

Delhi High Court · (2011) 09 DEL CK 0444

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 19(1), 21Foreign Contribution (Regulation) Act, 2010 — Section 3, 5(1), 5(4), 6

High Courts16 Sept 2011Dismissed

Pawan Goyal and Others Vs SEBI and Others

Delhi High Court · (2011) 167 CompCas 111 : (2011) 4 JCC 3069

Securities and Exchange Board of India (Collective Investment Schemes) Regulations, 1999 — Regulation 5, 68, 68(2), 68(3), 73Securities and Exchange Board of India Act, 1992 — Section 11, 12, 24, 27

High Courts16 Sept 2011Dismissed

K.S. Jawatkar Vs Jawaharlal Nehru University and Others

Delhi High Court · (2011) 09 DEL CK 0417

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 14, 19, 21

High Courts16 Sept 2011Dismissed

Madhu Mehra and Another Vs Kamal Kishore and Others Kamal Kishore Jaichand Vs Madhu Mehra and Others

Delhi High Court · (2012) 1 AD 11

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Motor Vehicles Act, 1939 — Section 110(A), 92(A)

High Courts16 Sept 2011Dismissed

Shri. H.K. Aggarwal Vs Shri. P.N. Aggarwal and Others

Delhi High Court · (2011) 09 DEL CK 0372

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

High Courts16 Sept 2011Dismissed

Directorate of Revenue Intelligence Vs Bitoren Dolores Fernandez

Delhi High Court · (2012) 1 ILR Delhi 127

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 21, 23, 24, 27A

High Courts16 Sept 2011Disposed Off

Delhi Cantt. Board Vs Quarts Control Communication and System

Delhi High Court · (2011) 183 DLT 555

Arbitration and Conciliation Act, 1996 — Section 30, 33, 39

High Courts16 Sept 2011

Global Agri System Pvt. Ltd. Vs Fresh and Healthy Enterprises Ltd.

Delhi High Court · (2011) 183 DLT 198

Arbitration and Conciliation Act, 1996 — Section 9

High Courts16 Sept 2011Dismissed

Ashok K. Raizada Vs Manjul Raizada

Delhi High Court · (2011) 09 DEL CK 0240

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17