COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 4,473 of 6,778

High Courts22 Sept 2011Dismissed

Rani Soni @ Joginder Kaur Soni and Others Vs State

Delhi High Court · (2011) 8 AD 311 : (2011) 4 JCC 2719 : (2012) 1 RCR(Criminal) 346

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 34, 406, 498A

High Courts22 Sept 2011Allowed

Shankar Lal Vs State and Another

Delhi High Court · (2011) 09 DEL CK 0433

Penal Code, 1860 (IPC) — Section 406, 498A

High Courts22 Sept 2011Dismissed

Chandan Singh Vs Union of India (UOI) and Others

Delhi High Court · (2011) 09 DEL CK 0399

High Courts22 Sept 2011Dismissed

Ashok Kumar Bhatt and Another Vs LT. Governor, GNCTD and Others

Delhi High Court · (2011) 8 AD 496

Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 24Delhi School Education Rules, 1973 — Rule 96, 96(3)

High Courts22 Sept 2011Dismissed

Executive Engineer CD-II, NCET of Delhi Vs Shri Syam Lal Government Contractor

Delhi High Court · (2011) 09 DEL CK 0371

Arbitration and Conciliation Act, 1996 — Section 30, 34

High Courts22 Sept 2011Allowed

Udai Pal and Others Vs UOI and Others

Delhi High Court · (2012) 2 AD 111

Constitution of India, 1950 — Article 14, 16

High Courts22 Sept 2011Disposed Off

Oriental Insurance Company Vs Nirja Bhatt and Others

Delhi High Court · (2012) 2 TAC 579

High Courts22 Sept 2011Dismissed

Kamla Devi Vs Dharmanand Pandey (Decd) thru L.Rs.

Delhi High Court · (2011) 09 DEL CK 0331

Delhi Rent Control Act, 1958 — Section 14(1), 25B(4), 25B(8)

High Courts22 Sept 2011Dismissed

Shiv Shankar Vs Hari Shankar @ Nanu

Delhi High Court · (2011) 09 DEL CK 0326

High Courts22 Sept 2011Dismissed

Mohan Kumar Gupta Vs Atma Ram Aggarwal and Another

Delhi High Court · (2012) 186 DLT 197

Arbitration and Conciliation Act, 1996 — Section 19, 34

High Courts22 Sept 2011

Prince Sagar Vs N.C.T. of Delhi

Delhi High Court · (2011) 09 DEL CK 0251

Copyright Act, 1957 — Section 63Trade Marks Act, 1999 — Section 78, 79

High Courts22 Sept 2011

New India Assurance Company Ltd. Vs Kushwant Kaur and Others

Delhi High Court · (2011) 09 DEL CK 0244

Motor Vehicles Act, 1988 — Section 140, 149(2)

High Courts22 Sept 2011

Lakshmi Chand Vs Union of India (UOI) and Others

Delhi High Court · (2011) 10 AD 181

High Courts22 Sept 2011

Sh. Desh Raj Vs Union of India (UOI) and Others

Delhi High Court · (2011) 09 DEL CK 0229

Penal Code, 1860 (IPC) — Section 279, 336

High Courts22 Sept 2011

Mohd. Sagir Ahmad Vs Commissioner (Mcd) and Others

Delhi High Court · (2012) 186 DLT 187

Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 416, 417, 430

High Courts22 Sept 2011

Shakuntala and Others Vs Sudhir and Another

Delhi High Court · (2011) 09 DEL CK 0165

Motor Vehicles Act, 1988 — Section 140, 166

High Courts22 Sept 2011

Satish Rana Vs CBI and Another State NCT of Delhi Vs CBI

Delhi High Court · (2011) 8 AD 373 : (2011) 185 DLT 200

Arms Act, 1959 — Section 25, 27, 29Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 197, 397, 482Penal Code, 1860 (IPC) — Section 120B, 186, 201, 218, 301

High Courts22 Sept 2011Dismissed

Gayatri Devi Vs State and Others

Delhi High Court · (2011) 09 DEL CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts22 Sept 2011Dismissed

Anil Verman Vs Raheja Developers Private Limited

Delhi High Court · (2011) 184 DLT 646

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 15, 16, 17, 18Specific Relief Act, 1963 — Section 22, 22(1)Transfer of Property Act, 1882 — Section 55(1)

High Courts22 Sept 2011Dismissed

Delhi Transport Corporation Vs Satpal

Delhi High Court · (2011) 09 DEL CK 0089