High Courts23 Sept 2011Dismissed
State Vs Mukesh Kumar and Another
Delhi High Court · (2011) 3 DMC 809
Evidence Act, 1872 — Section 113Penal Code, 1860 (IPC) — Section 304B, 34, 498A
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,472 of 6,778
High Courts23 Sept 2011Allowed
Shri Kailash Chand Vs Mother Diary Fruits and Vegetables Pvt. Ltd.
Delhi High Court · (2011) 183 DLT 235
Arbitration and Conciliation Act, 1996 — Section 11(6), 9Civil Procedure Code, 1908 (CPC) — Section 151
High Courts23 Sept 2011
Microsoft Corporation and Another Vs S. Purohit and Another
Delhi High Court · (2011) 9 AD 41 : (2012) 186 DLT 451
Copyright Act, 1957 — Section 13(1), 14, 17, 2, 40
High Courts23 Sept 2011Dismissed
Mukesh Vs State and Another
Delhi High Court · (2011) 09 DEL CK 0246
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307
High Courts23 Sept 2011
Sudhir Kr. Gautam and Another Vs Udayan Kumar and Others
Delhi High Court · (2011) 09 DEL CK 0243
Motor Vehicles Act, 1988 — Section 166
High Courts23 Sept 2011
Shri Krishan Vs Union of India (UOI) and Others
Delhi High Court · (2011) 183 DLT 535
Constitution of India, 1950 — Article 14, 16Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 2, 3, 4, 4(4), 7
High Courts23 Sept 2011Dismissed
Rajesh Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0231
High Courts23 Sept 2011Dismissed
K.S. Kardam Vs Union of India (UOI) and Others
Delhi High Court · (2011) 8 AD 365 : (2012) LLR 89
Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 12(1), 6, 6(17)
High Courts23 Sept 2011Dismissed
S.P. Parasher Vs Rehabilitation Council of India and Others
Delhi High Court · (2011) 09 DEL CK 0167
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts23 Sept 2011Dismissed
Surender Pathak Vs Maya Devi
Delhi High Court · (2011) 09 DEL CK 0157
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts23 Sept 2011Dismissed
KLA India Public Ltd. Vs Export Credit Guarantee Corporation of India Ltd. and Another
Delhi High Court · (2011) 183 DLT 591
Constitution of India, 1950 — Article 226
High Courts23 Sept 2011Dismissed
Mahabir Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0143
High Courts23 Sept 2011
T.R. Bhagat Vs Director General of Central Excise and Others
Delhi High Court · (2012) 170 CompCas 61 : (2012) 280 ELT 499 : (2011) 4 JCC 2667
Central Excises and Salt Act, 1944 — Section 9, 9(1), 9AA, 9AA(1), 9AA(2)Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts23 Sept 2011Dismissed
Gokal Chand Vs Union of India (UOI) and Others
Delhi High Court · (2011) 09 DEL CK 0046
High Courts23 Sept 2011Dismissed
High End (M/S) Vs Mr. Manav Gangwani and Another
Delhi High Court · (2011) 9 AD 299 : (2011) 184 DLT 565
Arbitration and Conciliation Act, 1996 — Section 30, 34
High Courts23 Sept 2011
Narender Kumar Sabharwal Vs Rama Kant Dubey Etc.
Delhi High Court · (2011) 09 DEL CK 0009
High Courts22 Sept 2011Dismissed
New India Assurance Company Ltd. Vs Sabiran and Others
Delhi High Court · (2011) 09 DEL CK 0518
High Courts22 Sept 2011Dismissed
Bharat Sanchar Nigam Ltd. Vs Dr. Kranti Prasad Jain and Another
Delhi High Court · (2011) 09 DEL CK 0468
High Courts22 Sept 2011Disposed Off
M/s Wingsfield Knitwear Pvt. Ltd. Vs Nanak S. Bamrah and Others Nanak S. Bamrah and Another Vs M/s Wingsfield Knitwear Pvt. Ltd.
Delhi High Court · (2011) 09 DEL CK 0443
Arbitration and Conciliation Act, 1996 — Section 11(6), 9Criminal Procedure Code, 1973 (CrPC) — Section 340Finance Act, 1994 — Section 65(105), 66
High Courts22 Sept 2011Allowed
Naseem Vs State
Delhi High Court · (2011) 09 DEL CK 0435
Delhi Police Act, 1978 — Section 116, 53