High Courts03 Jan 2012
Syed Arshad Hussain Vs Jamia Millia Islamia and Another
Delhi High Court · (2012) 2 ILR Delhi 308 : (2013) 1 SCT 192
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 4,407 of 6,778
High Courts02 Jan 2012Dismissed
Suresh Kumar Jain Vs Union of India and Another
Delhi High Court · (2012) 49 PTC 287
Constitution of India, 1950 — Article 226Trade Marks Act, 1999 — Section 9
High Courts02 Jan 2012
Vinod Sharma and Others Vs State
Delhi High Court · (2012) 1 JCC 665
Penal Code, 1860 (IPC) — Section 146, 147, 148, 149, 302Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 407, 408, 482
High Courts02 Jan 2012
Vivek Gaur Vs Naresh Kumar Karotia and Others
Delhi High Court · (2012) 1 JCC 450
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323
High Courts02 Jan 2012
Kanwaljeet Singh Vs State and Others
Delhi High Court · (2012) 01 DEL CK 0555
Penal Code, 1860 (IPC) — Section 323, 354
High Courts02 Jan 2012Dismissed
IDU Khan Vs Union of India and Another
Delhi High Court · (2012) 01 DEL CK 0487
Constitution of India, 1950 — Article 22(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 26, 27, 29, 3(1)
High Courts02 Jan 2012
Shri J.R. Sood and Others Vs Municipal Corporation of Delhi
Delhi High Court · (2012) 01 DEL CK 0458
Delhi Municipal Corporation Act, 1957 — Section 116, 169, 3
High Courts02 Jan 2012Dismissed
Ravi Pratap Singh Vs Naveen Kumar and Others
Delhi High Court · (2012) 01 DEL CK 0444
High Courts02 Jan 2012Dismissed
Giri Raj Singh and Another Vs Sita Manocha and Another
Delhi High Court · (2012) 01 DEL CK 0346
High Courts02 Jan 2012
Giesccke and Debrient I.P. Ltd. Vs Commissioner of Sales Tax Delhi
Delhi High Court · (2012) 189 ECR 4 : (2012) 47 VST 343
High Courts02 Jan 2012Dismissed
M/s. Hindustan Roller Supply Co. Vs State of Uttar Pradesh and Another
Delhi High Court · (2012) 187 DLT 33
High Courts02 Jan 2012Allowed
M/s. Group Interiors Vs Subhash Chachra
Delhi High Court · (2012) 186 DLT 724
High Courts02 Jan 2012Dismissed
Sh. Rameshwar Dass Vs Sh. Hakim javed and Others
Delhi High Court · (2012) 187 DLT 73
High Courts02 Jan 2012
Morgardshammar AB Vs Morgardshammar India Pvt. Ltd. and Another
Delhi High Court · (2012) 49 PTC 449
High Courts02 Jan 2012Allowed
Rajesh Singh Adhikari @ Babloo Vs State Nct of Delhi
Delhi High Court · (2012) 1 JCC 435
High Courts02 Jan 2012Dismissed
Rajesh Kumar Sharma and Another Vs Estate of Late Sh. Raj Pal Sharma and Another
Delhi High Court · (2012) 2 ILR Delhi 461
High Courts02 Jan 2012Dismissed
State Nct of Delhi Vs Kaushalya
Delhi High Court · (2012) 01 DEL CK 0098
High Courts02 Jan 2012Allowed
Amin Khan and Others Vs Govt of Nct of Delhi and Another
Delhi High Court · (2012) 01 DEL CK 0052
High Courts24 Dec 2011
Bharti Arora Vs Union of India and Others
Delhi High Court · (2011) 12 DEL CK 0125
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 3(3)Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 132, 135
High Courts23 Dec 2011Disposed Off
Indian Institute of Islamic Vs Delhi Wakf Board
Delhi High Court · (2011) 12 DEL CK 0403
Waqf Act, 1954 — Section 13, 15(1), 15(2), 2, 21Constitution of India, 1950 — Article 19(1), 25, 26, 300APenal Code, 1860 (IPC) — Section 489A, 489E