High Courts03 Jan 2013Dismissed
Lokesh Srivastava Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2013) 01 DEL CK 0390
Land Acquisition Act, 1894 — Section 10, 4, 5A, 6, 9
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,144 of 6,805
High Courts03 Jan 2013Disposed Off
Prem Narain Gupta Vs State NCT of Delhi
Delhi High Court · (2014) 1 JCC 1
High Courts03 Jan 2013Dismissed
S.P. Thapliyal Vs Secretary General and Another
Delhi High Court · (2013) 01 DEL CK 0254
High Courts03 Jan 2013Dismissed
Bharat Bhushan Puri Vs Accountant General (A and E) and Others
Delhi High Court · (2013) 1 AD 738 : (2013) LabIC 2432 : (2013) 2 LLJ 214
High Courts03 Jan 2013
Henkel India Ltd. Vs Mr. Chandan Chhabra and Another
Delhi High Court · (2013) 4 AD 724 : (2013) 197 DLT 224 : (2013) 133 DRJ 636 : (2013) 56 PTC 330
High Courts03 Jan 2013
Government of N.C.T. of Delhi Vs Smt. Pritam Devi
Delhi High Court · (2013) 01 DEL CK 0232
High Courts03 Jan 2013
Dayal D. Shahdadpuri Vs C.N.A. Exports Pvt. Ltd. and Others Smt. Jamna Datwani and Another Vs Sh. Anand Datwani and Others
Delhi High Court · (2013) 134 DRJ 145
High Courts03 Jan 2013
Ramesh Chand Aggarwal and Others Vs MCD and Others
Delhi High Court · (2013) 01 DEL CK 0196
High Courts03 Jan 2013Allowed
Aakash Juvenile Through his Father Malkhan Singh Vs N.C.T. of Delhi and Another
Delhi High Court · (2013) 1 AD 792 : (2013) CriLJ 2030 : (2013) 2 Crimes 737 : (2013) 2 ILR Delhi 799 : (2013) 1 JCC 644
High Courts03 Jan 2013
Kunwar Pal Singh and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2013) 01 DEL CK 0168
High Courts03 Jan 2013Dismissed
M/s. KLEN and Marshalls Manufacturers and Exporters Ltd. Vs Union of India and Others
Delhi High Court · (2013) 6 AD 418 : (2013) 178 CompCas 417 : (2013) 178 CompCas 409 : (2014) 1 CompLJ 186 : (2013) 197 DLT 450 : (2013) 134 DRJ 18 : (2013) 2 ILR Delhi 1265 : (2013) 118 SCL 93
High Courts03 Jan 2013Dismissed
Commissioner of Police Vs Harish Kumar Yadav and Another
Delhi High Court · (2013) 01 DEL CK 0104
High Courts03 Jan 2013Dismissed
K.K. Bhardwaj and Others Vs The Secretary, MHA and Others L.L. Satyanarayana Vs Union of India and Others
Delhi High Court · (2013) 01 DEL CK 0082
High Courts03 Jan 2013Dismissed
Yogesh Jain and Another Vs Sudha Jain and Others
Delhi High Court · (2013) 4 AD 715 : (2013) 197 DLT 215 : (2013) 133 DRJ 651
High Courts03 Jan 2013Allowed
Rahisuddin Vs State
Delhi High Court · (2013) 2 AD 245 : (2013) 2 JCC 1146
High Courts02 Jan 2013Disposed Off
Rakeysh Omprakash Mehra and Another Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2013) 1 AD 741 : (2013) 197 DLT 413 : (2013) 134 DRJ 291 : (2013) 3 JCC 1828 : (2013) 1 JCC 481 : (2014) 1 RCR(Criminal) 348
Cinematograph Act, 1952 — Section 3, 4, 5A, 5A(1A), 5BConstitution of India, 1950 — Article 19, 19(1)(a), 19(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482
High Courts02 Jan 2013Dismissed
Union of India Vs Dalip Singh and Others
Delhi High Court · (2013) 01 DEL CK 0373
High Courts02 Jan 2013Disposed Off
K.C. Gupta Vs Chief Secretary, Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2013) 1 AD 629
High Courts02 Jan 2013Dismissed
All India Radio and Doordarshan and Another Vs Union of India and Others
Delhi High Court · (2013) LabIC 565
High Courts02 Jan 2013
UOI and Others Vs R.P.S. Jaggi and Others
Delhi High Court · (2013) 01 DEL CK 0369