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Delhi High Court judgments

1,36,095 judgments · page 4,143 of 6,805

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High Courts04 Jan 2013

Lets Engineering and Technology Services Pvt. Ltd. Vs Manoj Das

Delhi High Court · (2013) 6 AD 618 : (2013) 1 ARBLR 201 : (2013) 198 DLT 630

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High Courts04 Jan 2013Allowed

Rashmi Sharma and Others Vs State (NCT of Delhi) and Others

Delhi High Court · (2013) 1 JCC 478

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High Courts04 Jan 2013Allowed

Shri Kapil Chopra and Others Vs State (NCT of Delhi) and Another

Delhi High Court · (2013) 01 DEL CK 0204

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High Courts04 Jan 2013Dismissed

Gopi Kant Mishra and Others Vs Jitender Kumar Talwar

Delhi High Court · (2013) 5 AD 751 : (2013) 197 DLT 365 : (2013) 1 JCC 474 : (2012) 1 JCC 474

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High Courts04 Jan 2013Dismissed

Prem Pal Singh Vs State of NCT of Delhi

Delhi High Court · (2013) 2 AD 171 : (2013) 1 JCC 666

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High Courts04 Jan 2013

Union of India and Others Vs R.S. Atal

Delhi High Court · (2013) 5 AD 299

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High Courts04 Jan 2013

PLD International Pvt. Ltd. Vs Reebok India Company

Delhi High Court · (2013) 01 DEL CK 0177

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High Courts04 Jan 2013Dismissed

Smt. Rekha Chandra Vs National Bank for Agriculture and Rural Development and Others

Delhi High Court · (2013) 1 AD 764

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High Courts04 Jan 2013Allowed

Rakesh and Others Vs State (NCT of Delhi)

Delhi High Court · (2013) 1 AD 776 : (2013) 1 JCC 609

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High Courts04 Jan 2013Dismissed

Sh. Prem Prakash Vs Smt. Champa Devi and Others

Delhi High Court · (2013) 1 AD 716 : (2013) 134 DRJ 224

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High Courts04 Jan 2013

The Commissioner of Income Tax Vs M/s Intercontinental Trading and Investment Co. Ltd.

Delhi High Court · (2013) 255 CTR 350 : (2013) 350 ITR 316

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High Courts04 Jan 2013

Chaman Lal and Others Vs Central Bureau of Investigation

Delhi High Court · (2013) 1 AD 699 : (2013) 135 DRJ 699 : (2013) 2 JCC 801

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High Courts04 Jan 2013

Shanti Kiran India Pvt. Ltd. Vs Commissioner Trade and Tax Deptt.

Delhi High Court · (2013) 199 DLT 57 : (2013) 196 ECR 193 : (2013) 57 VST 405

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High Courts04 Jan 2013Dismissed

Kranta Aakash @ Prakash Kumar Vs The State and Another

Delhi High Court · (2013) 2 AD 46

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High Courts04 Jan 2013Dismissed

V.K. Joshi Vs Union of India and Others

Delhi High Court · (2013) 137 FLR 933 : (2013) 1 ILR Delhi 691 : (2013) 1 LLN 130

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High Courts04 Jan 2013

Ms. X and Another Vs S.K. Srivastava and Another

Delhi High Court · (2013) 1 AD 617 : (2013) 3 ILR Delhi 1649

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High Courts04 Jan 2013Dismissed

M/s. Ralson Industries Ltd. (Now Known as Da Rubber Industries Ltd.) Vs M/s. Adhunik Transport Organisation Ltd.

Delhi High Court · (2013) 01 DEL CK 0051

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High Courts04 Jan 2013

C. Parthasarthy Vs Bulls and Bears (Stock Brokers) Ltd. Pradeep Vakil Vs State and Another

Delhi High Court · (2013) 2 AD 130

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High Courts04 Jan 2013

M/s. J.J. Traders Vs M/s. Sal Marketing and Another

Delhi High Court · (2013) 01 DEL CK 0009

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High Courts03 Jan 2013

Niti International Ltd. Vs Shree Sagarmatha Distributors Pvt. Ltd.

Delhi High Court · (2013) 179 CompCas 594 : (2013) 1 CompLJ 335 : (2013) 196 DLT 628

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