COURT ARCHIVE

Delhi High Court judgments

1,17,672 judgments · page 409 of 5,884

High Courts08 Dec 2025Disposed Of

Jasper Associates Pvt Ltd Vs Government Of NCT Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 3827

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73

High Courts08 Dec 2025Disposed Of

State (Through Chief Of The Air Staff) & Ors. Vs Ex-Flt Lt MPS Godara

Delhi High Court · (2025) 12 DEL CK 3826

High Courts08 Dec 2025Dismissed

Manoj Kumar Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3825

Constitution of India-Article 142

High Courts08 Dec 2025Disposed Of

Kavyanjali Dubey Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3822

High Courts08 Dec 2025Partly Allowed

Sudeshwar Yadav Vs State (Govt Of NCT) Of Delhi

Delhi High Court · (2025) 12 DEL CK 3819

IPC-Section 382, 34, 392, 397Cr.P.C.-Section 313, 428Probation of Offenders Act, 1958-Section 4

High Courts08 Dec 2025Dismissed

State (Govt Of NCT Of Delhi) Vs Amrinder Kumar Sinha

Delhi High Court · (2025) 12 DEL CK 3818

Prevention of Corruption Act, 1988-Section 7, 13, 13(1)(d)(i), 13(1)(d)(ii)Cr.PC-Section 378(1)

High Courts08 Dec 2025Disposed Of

Rohit Vs Indian Coast Guard & Ors.

Delhi High Court · (2025) 12 DEL CK 3817

High Courts08 Dec 2025Disposed Of

Logix Technopark Pvt Ltd Vs ATS Heights Pvt Ltd

Delhi High Court · (2025) 12 DEL CK 3816

Arbitration and Conciliation Act, 1996-Section 9, 11, 11(6), 21, 37Insolvency and Bankruptcy Code, 2016-Section 7, 9, 14, 14(1)(a)

High Courts08 Dec 2025Allowed

DSSSB & Anr. Vs Ms Upasana Singh & Anr.

Delhi High Court · (2025) 12 DEL CK 3814

High Courts08 Dec 2025Disposed Of

Fahad Ahmed Siddiqui Vs Mahesh Kumar & Anr.

Delhi High Court · (2025) 12 DEL CK 3813

Indian Penal Code, 1860-Sections 279 and 338

High Courts08 Dec 2025Disposed Of

Central Bureau Of Investigation Vs Rakesh Kumar

Delhi High Court · (2025) 12 DEL CK 3812

Limitation Act, 1963-Section 5Prevention of Corruption Act, 1988-Section 7, 13(2), (1)(d)Code of Criminal Procedure, 1973-Section 313

High Courts08 Dec 2025Disposed Of

Dr Ajit Kumar Goyal & Anr. Vs Municipal Corporation Of Delhi

Delhi High Court · (2025) 12 DEL CK 3811

High Courts08 Dec 2025Disposed Of

Gorakh Vs Naresh Kumar & Ors.

Delhi High Court · (2025) 12 DEL CK 3810

High Courts08 Dec 2025Dismissed

United India Insurance Company Ltd Vs Badal

Delhi High Court · (2025) 12 DEL CK 3870

Indian Penal Code, 1860-Sections 279, 337

High Courts08 Dec 2025Dismissed

Union Of India & Anr. Vs K S Padmavathy

Delhi High Court · (2025) 12 DEL CK 3808

High Courts08 Dec 2025Dismissed

Ram Chandra Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 3807

High Courts08 Dec 2025

The Oriental Insurance Co Ltd Vs Sh Vikram Singh & Ors

Delhi High Court · (2025) 12 DEL CK 3806

High Courts08 Dec 2025Dismissed

Vicky & Anr. Vs Stae (NCT Of Delhi)

Delhi High Court · (2025) 12 DEL CK 3805

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 195, 2(d), 161, 155(4)Indian Penal Code, 1860-Section 186, 353, 333, 341, 506, 34, 332, 172 to 188

High Courts08 Dec 2025Disposed Of

Harvinder Singh Sarna Vs Paramjit Singh Sarna & Ors.

Delhi High Court · (2025) 12 DEL CK 3804

Arbitration and Conciliation Act, 1996-Section 9, 17, 12(2)

High Courts08 Dec 2025Dismissed

Punam Sharma Vs The Secretary, Delhi Secretariat & Ors.

Delhi High Court · (2025) 12 DEL CK 3802