High Courts09 Dec 2025Dismissed

The State Vs Bharat

Delhi High Court · (2025) 12 DEL CK 3427

Code of Criminal Procedure-Section 378(1), 164, 313Indian Penal Code, 1860-Sections 354A, 354D, 323, 341, 506, 354
High Courts09 Dec 2025Dismissed

State Vs Bharat

Delhi High Court · (2025) 12 DEL CK 1779

Code of Criminal Procedure, 1973- Section 164, 313, 378(1)Indian Penal Code, 1860- Section 323, 341, 354, 354A, 354D, 506