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Delhi High Court judgments

1,36,357 judgments · page 3,854 of 6,818

High Courts21 Apr 2014

Tudor International Vs Arree Clothing Inc.

Delhi High Court · (2014) 6 AD 777 : (2014) 210 DLT 417 : (2014) 143 DRJ 247 : (2014) 59 PTC 157 : (2014) 58 PTC 535

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Copyright Act, 1957 — Section 62(2)Trade Marks Act, 1999 — Section 134, 35
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High Courts21 Apr 2014Disposed Off

Shankar and Another Vs The State

Delhi High Court · (2014) 04 DEL CK 0029

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
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High Courts17 Apr 2014Disposed Off

Yunus Vs The State

Delhi High Court · (2014) 2 JCC 1471

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 394, 397
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High Courts17 Apr 2014Dismissed

Anju Bala Etc. Vs Meera Saxena

Delhi High Court · (2014) 04 DEL CK 0168

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 100Protection of Women From Domestic Violence Act, 2005 — Section 17, 17(2), 19, 2(s)
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High Courts17 Apr 2014Disposed Off

Manoj Vs State of NCT of Delhi

Delhi High Court · (2014) 04 DEL CK 0041

Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 114, 114(a)Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
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