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Delhi High Court judgments

1,36,357 judgments · page 3,852 of 6,818

High Courts23 Apr 2014Disposed Off

Ranjeet Malik Vs State

Delhi High Court · (2014) 4 AD 804

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354, 376
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High Courts22 Apr 2014Dismissed

Chhotey Lal Vs State

Delhi High Court · (2014) 04 DEL CK 0244

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302
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High Courts22 Apr 2014Dismissed

Diwan Chand Vs Darshan Singh

Delhi High Court · (2014) 04 DEL CK 0187

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Delhi Rent Control Act, 1958 — Section 25B, 25B(4)
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High Courts22 Apr 2014Disposed Off

Smt. Vandana Sharma Vs Smt. Hemlata Goswamy and Another

Delhi High Court · (2014) 5 AD 122 : (2014) 209 DLT 741 : (2014) 143 DRJ 252

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 32 Rule 15, Order 32 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a)Evidence Act, 1872 — Section 114, 115Succession Act, 1925 — Section 213
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High Courts22 Apr 2014Dismissed

Arvind Kumar Vs State

Delhi High Court · (2014) 04 DEL CK 0111

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302
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