High Courts29 May 2014
Cisco Technology, Inc. Vs Santosh Tantia
Delhi High Court · (2014) 59 PTC 356
Companies Act, 1956 — Section 20, 22, 22(5)Trade Marks Act, 1999 — Section 11(6), 11(9)(i), 2(1)(zg), 2(4)(c), 2(m)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,830 of 6,818
High Courts28 May 2014Disposed Off
Vikas Narang Vs Assistant Collector, Grade-II
Delhi High Court · (2017) 347 ELT 17
High Courts28 May 2014
Raj Khanna Vs Mira Chawla
Delhi High Court · (2014) 6 AD 336 : (2014) 144 DRJ 266 : (2014) 2 RCR(Rent) 327
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Court Fees Act, 1870 — Section 7(xi)(cc)Delhi Rent Control Act, 1958 — Section 2(1), 2(1)(iii), 50, 6(A), 6A
High Courts28 May 2014Dismissed
Hardayal Singh Vs State
Delhi High Court · (2014) 5 AD 673
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 439, 82Penal Code, 1860 (IPC) — Section 120B, 134, 147, 148, 149
High Courts28 May 2014Disposed Off
Tinkoo Vs State
Delhi High Court · (2014) 3 JCC 1608
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 320, 324, 326
High Courts28 May 2014Dismissed
Amit Vs State (Govt. of NCT of Delhi) Shishpal @ Shishu Vs The State (NCT of Delhi)
Delhi High Court · (2014) 05 DEL CK 0260
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428
High Courts28 May 2014Disposed Off
Royal Sundram Alliance Insurance Co. Ltd. Vs Vimla Devi
Delhi High Court · (2014) 3 ILR 1946
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 47, 114Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts28 May 2014Disposed Off
Mukesh Vs State
Delhi High Court · (2014) 6 AD 205
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 307, 325
High Courts28 May 2014Dismissed
Asif @ Shabbu Vs State
Delhi High Court · (2014) 05 DEL CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428, 52, 57Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 392, 397
High Courts28 May 2014Allowed
Deepesh Mamodiya Vs Chief Commissioner of Customs (DZ) and Another
Delhi High Court · (2014) 211 DLT 117 : (2014) 308 ELT 34 : (2014) 29 GSTR 335
Customs Act, 1962 — Section 108, 132, 133, 134, 135Foreign Trade (Development and Regulation) Act, 1992 — Section 5
High Courts28 May 2014
Santosh Gupta Vs The State
Delhi High Court · (2014) 3 JCC 2082
Essential Commodities Act, 1955 — Section 10, 7
High Courts28 May 2014Allowed
Rajendra Singh Rathore Vs Delhi Metro Rail Corporation
Delhi High Court · (2014) 211 DLT 39
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37, Order 37 Rule 4Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 19, 74
High Courts28 May 2014Disposed Off
Zafar Khan Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 3 JCC 1642
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 325, 34
High Courts28 May 2014Dismissed
Mool Chand Kucheria Vs Union of India and Another
Delhi High Court · (2014) 05 DEL CK 0047
Constitution of India, 1950 — Article 226, 32Penal Code, 1860 (IPC) — Section 494
High Courts28 May 2014Allowed
Union of India and Another Vs National Commission for Scheduled Castes and Another
Delhi High Court · (2014) LabIC 3453
Constitution of India, 1950 — Article 338, 338(5), 338(5)(a), 338(5)(b), 338(8)
High Courts28 May 2014Disposed Off
M/s. Weston Tubes (Pvt.) Ltd. Vs National Insurance Company Ltd. and Others
Delhi High Court · (2014) 143 DRJ 510
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14General Clauses Act, 1897 — Section 10, 3(35), 3(66), 9Insurance Act, 1938 — Section 64UM
High Courts28 May 2014Dismissed
M/s. Value Source Mercantile Ltd. Vs M/s. Span Mechnotronix Ltd.
Delhi High Court · (2014) 143 DRJ 505 : (2014) 175 PLR 42
Arbitration and Conciliation Act, 1996 — Section 19, 37, 9, 9(ii) (a), 9(ii)(d)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2
High Courts28 May 2014Dismissed
Sankalp Charitable Trust Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2014) 05 DEL CK 0024
Constitution of India, 1950 — Article 21Delhi Medical Council Act, 1997 — Section 15(5), 26, 27Indian Medical Council Act, 1956 — Section 27
High Courts28 May 2014Dismissed
Indian Commercial Pilots Association Vs Air India Ltd. and Others
Delhi High Court · (2014) 211 DLT 189 : (2014) 143 DRJ 690
Companies Act, 1956 — Section 391, 394Constitution of India, 1950 — Article 14, 226
High Courts27 May 2014
Rameshwar Giri Vs State
Delhi High Court · (2014) 211 DLT 508
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 361, 363, 366, 375, 376