High Courts30 May 2014

Surjeet Kaur Vs State

Delhi High Court · (2014) 212 DLT 456

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 41 Rule 5, 151Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 10, 12, 20
High Courts30 May 2014Dismissed

Nisha Gupta Vs Ram Kishan Gupta

Delhi High Court · (2014) 210 DLT 710 : (2014) 143 DRJ 345

Criminal Procedure Code, 1973 (CrPC) — Section 242, 243, 251, 313, 315Negotiable Instruments Act, 1881 (NI) — Section 13, 138, 139, 5, 6
High Courts30 May 2014

Naseem Vs State

Delhi High Court · (2015) 214 DLT 299

Criminal Procedure Code, 1973 (CrPC) — Section 313Official Secrets Act, 1923 — Section 3, 3(1)(c), 3(2), 3(i)(c), 5Penal Code, 1860 (IPC) — Section 120B, 379
High Courts29 May 2014Allowed

S.K. Jain Vs Union of India and Another

Delhi High Court · (2015) 213 DLT 449 : (2014) 3 JCC 1652

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 167(2), 273Customs Act, 1962 — Section 104