High Courts04 Sept 2014
Commissioner of Income Tax Vs Anant Overseas P. Ltd.
Delhi High Court · (2014) 09 DEL CK 0065
Income Tax Act, 1961 — Section 153C, 271(1), 271(1)(c)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,790 of 6,818
High Courts04 Sept 2014Allowed
Indian Council of Agricultural Research Vs Yog Raj Singh
Delhi High Court · (2014) 09 DEL CK 0035
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Sept 2014
The New India Insurance Co. Ltd. Vs Om Prakash and Others
Delhi High Court · (2014) 09 DEL CK 0462
Motor Vehicles Act, 1988 - Section 158(6)Penal Code, 1860 (IPC) - Section 279 304-A
High Courts03 Sept 2014
Harsh Vardhan Nayyar Vs Shanti Mathur and Others
Delhi High Court · (2015) 215 DLT 365
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts03 Sept 2014
Nirmala Jain Vs G.S. Batra
Delhi High Court · (2015) 215 DLT 490
Contempt of Courts Act, 1971 — Section 20Limitation Act, 1963 — Section 9
High Courts03 Sept 2014
Kamlesh and Others Vs State
Delhi High Court · (2015) 1 DMC 419
Criminal Procedure Code, 1973 (CrPC) — Section 125, 164, 438, 482Penal Code, 1860 (IPC) — Section 34, 342, 376, 406, 498-A
High Courts03 Sept 2014
Union of India Vs Jitender Kumar
Delhi High Court · (2014) 09 DEL CK 0306
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Limitation Act, 1963 — Section 10, 10, 11, 12, 13Payment of Gratuity Act, 1972 — Section 7, 7(7)
High Courts03 Sept 2014Dismissed
The Bhajanpura Cooperative Urban Thrift and Credit Society Ltd. Vs Sushil Kumar
Delhi High Court · (2014) 09 DEL CK 0303
Criminal Procedure Code, 1973 (CrPC) — Section 2(wa), 2(y), 200, 29, 372Dowry Prohibition Act, 1961 — Section 3, 4Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts03 Sept 2014
Kamlesh Vs State
Delhi High Court · (2014) 4 Crimes 413
Criminal Procedure Code, 1973 (CrPC) — Section 125, 164, 438, 482Penal Code, 1860 (IPC) — Section 34, 342, 376, 406, 498A
High Courts03 Sept 2014
Harley Vs State
Delhi High Court · (2014) 4 JCC(Narcotics) 195
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 21(b), 21(c), 23, 24
High Courts03 Sept 2014
Lea International Limited Vs Assistant Director of Income Tax
Delhi High Court · (2015) 273 CTR 515 : (2015) 230 TAXMAN 245
Income Tax Act, 1961 — Section 10(8A), 143(2), 260A, 271(1)(c)
High Courts03 Sept 2014Disposed Off
Kamlesh Mittal Vs Oriental Insurance Co. Ltd.
Delhi High Court · (2014) 3 JCC 2177
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts03 Sept 2014Disposed Off
Ajay Malhotra Vs State Govt of Delhi
Delhi High Court · (2014) 09 DEL CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
High Courts03 Sept 2014Disposed Off
Association of Self Financing Institutions Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2014) 09 DEL CK 0222
High Courts03 Sept 2014
Commissioner of Income Tax-I Vs Bumi Hiway (I) P. Ltd.
Delhi High Court · (2015) 273 CTR 11
Income Tax Act, 1961 — Section 271G, 92CA(3), 92D, 92D(3)
High Courts03 Sept 2014
Commissioner of Income Tax Vs SVP Industries Ltd.
Delhi High Court · (2014) 09 DEL CK 0150
Central Excises and Salt Act, 1944 — Section 3, 4Income Tax Act, 1961 — Section 145, 145A, 145A(b)
High Courts03 Sept 2014
Commissioner of Central Excise Vs Ram Udyog
Delhi High Court · (2014) 310 ELT 259 : (2014) 48 GST 110
Central Excises and Salt Act, 1944 — Section 35, 35(B), 35A, 35B, 35B(IA)
High Courts03 Sept 2014
Mahman Singh Vs State NCT of Delhi
Delhi High Court · (2014) 09 DEL CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 326, 335, 506
High Courts03 Sept 2014
Kamla Nijhawan Vs Sushil Kumar Nijhawan
Delhi High Court · (2015) 215 DLT 386 : (2014) 145 DRJ 186
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5, 151Evidence Act, 1872 — Section 58, 68Succession Act, 1925 — Section 124