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Delhi High Court judgments

1,36,357 judgments · page 3,789 of 6,818

High Courts05 Sept 2014

Niketan Duggal Vs State

Delhi High Court · (2015) 1 Crimes 722 : (2014) 4 JCC 2714

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(B)(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
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High Courts05 Sept 2014Allowed

Rohit Sharma Vs NTPC Ltd.

Delhi High Court · (2014) 09 DEL CK 0096

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 10, 96Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 73, 74
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High Courts05 Sept 2014Dismissed

Rajwati Vs State

Delhi High Court · (2014) 09 DEL CK 0081

Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Evidence Act, 1872 — Section 11, 32Penal Code, 1860 (IPC) — Section 302, 34, 376, 498A, 511
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High Courts04 Sept 2014Disposed Off

Ashraf Vs State (Govt. of NCT) of Delhi

Delhi High Court · (2014) 09 DEL CK 0341

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Penal Code, 1860 (IPC) — Section 34, 392, 394, 397, 412
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High Courts04 Sept 2014Disposed Off

Achchey Lal Yadav Vs State

Delhi High Court · (2014) 09 DEL CK 0301

Criminal Procedure Code, 1973 (CrPC) — Section 386Evidence Act, 1872 — Section 65, 65A, 65B
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High Courts04 Sept 2014

Vinod Kumar Vs The State

Delhi High Court · (2014) 3 JCC 2176

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 467
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High Courts04 Sept 2014

D.T.C. Vs Prem Singh

Delhi High Court · (2014) 143 FLR 729 : (2014) 4 LLJ 231 : (2014) LLR 1250

Consumer Protection Act, 1986 — Section 17Industrial Disputes Act, 1947 — Section 17(b), 17B
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High Courts04 Sept 2014Disposed Off

Sunil Vs State NCT of Delhi

Delhi High Court · (2014) 09 DEL CK 0175

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 452, 506-II
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High Courts04 Sept 2014Disposed Off

Ajay Tiwari Vs State (NCT of Delhi)

Delhi High Court · (2014) 09 DEL CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 313, 315, 357Evidence Act, 1872 — Section 114, 114(a), 134Penal Code, 1860 (IPC) — Section 328, 379, 392, 394, 411
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