High Courts24 Dec 2014
Shenzen Oneplus Technology Co. Ltd. Vs Micromax Informatics Limited
Delhi High Court · (2015) 61 PTC 74
COURT ARCHIVE
Delhi High Court judgments
1,36,954 judgments · page 3,751 of 6,848
High Courts24 Dec 2014
Anupama Gupta Vs Kuldeep Singh
Delhi High Court · (2015) 2 AD 80 : (2015) 147 DRJ 373
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 7 Rule 11, Order 9 Rule 13, 11Constitution of India, 1950 — Article 129, 141, 142, 32Limitation Act, 1963 — Section 17
High Courts24 Dec 2014
Rakesh Kumar Singh Vs Union of India
Delhi High Court · (2015) 5 AD 492 : (2015) 1 AD 293 : (2015) 218 DLT 285 : (2015) LabIC 2893 : (2015) 1 LLN 645
Border Security Force Act, 1968 — Section 117, 16(c), 75Constitution of India, 1950 — Article 20, 20(2), 226
High Courts24 Dec 2014
Vijay Kumar Dahiya Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0267
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 14, 226
High Courts24 Dec 2014
Bihar sugar mills Association Vs UOI
Delhi High Court · (2014) 12 DEL CK 0238
Essential Commodities Act, 1955 — Section 3(3C)
High Courts24 Dec 2014
Afzal Vs State (NCT of Delhi)
Delhi High Court · (2014) 12 DEL CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 35, 50, 54, 67
High Courts24 Dec 2014
Jagjit Singh Oberoi Vs Ranjeet Kaur
Delhi High Court · (2015) 147 DRJ 603
Specific Relief Act, 1963 — Section 20
High Courts24 Dec 2014
V.K. Gupta Vs State
Delhi High Court · (2015) 1 AD 530 : (2015) 1 JCC 365
Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 120B, 405, 406, 409, 411
High Courts24 Dec 2014
Omaxe Infrastructure and Construction Ltd. Vs Director Contract (Union of India)
Delhi High Court · (2014) 12 DEL CK 0089
Arbitration and Conciliation Act, 1996 — Section 9
High Courts24 Dec 2014
State (NCT of Delhi) Vs Parwati
Delhi High Court · (2014) 12 DEL CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 372, 428Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts23 Dec 2014
Dharamveer Bhardwaj Vs Subhash Sharma
Delhi High Court · (2015) 1 AD 620
Civil Procedure Code, 1908 (CPC) - Section 151, 35B — Constitution of India, 1950 - Article 227
High Courts23 Dec 2014
Ram Kala and Others Vs Union of India and Others
Delhi High Court · (2015) 147 DRJ 364
Land Acquisition Act, 1894 — Section 17(4), 4, 5A, 6
High Courts23 Dec 2014
Pioneer Hi-Bred International, Inc. Vs Pioneer Agrovision Limited
Delhi High Court · (2014) 12 DEL CK 0386
Trade Marks Act, 1999 — Section 11(6), 2(1) (zg), 2(1)(zg)
High Courts23 Dec 2014
Lavasa Corporation Ltd. Vs Krest Infratech Pvt. Ltd.
Delhi High Court · (2014) 12 DEL CK 0382
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 — Section 22
High Courts23 Dec 2014
Commissioner of Income Tax (Central) II Vs Home Developers Pvt. Ltd.
Delhi High Court · (2014) 12 DEL CK 0369
Income Tax Act, 1961 — Section 132, 153A, 269SS, 269T, 271(1)(c)
High Courts23 Dec 2014
Make My Trip(India) Pvt. Ltd. Vs Make My Tours Pvt. Ltd.
Delhi High Court · (2015) 62 PTC 441
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 151Trade Marks Act, 1999 — Section 11(6), 2(1)(zg)
High Courts23 Dec 2014
Commissioner of Income Tax - 15 Vs Chintoo Tomar
Delhi High Court · (2014) 12 DEL CK 0265
Income Tax Act, 1961 - Section 143(2) 143(3) 147 148 2(14)
High Courts23 Dec 2014
The Commissioner of Income Tax-II Vs Johnson Matthey India P. Ltd.
Delhi High Court · (2014) 12 DEL CK 0264
Income Tax Act, 1961 - Section 260A 271G 92D 92D(1) 92D(3)
High Courts23 Dec 2014
The Commissioner of Customs (IandG) Vs Navshiv Retails Pvt. Ltd.
Delhi High Court · (2015) 2 AD 425 : (2015) 317 ELT 699
Customs Act, 1962 - Section 130
High Courts23 Dec 2014
Roshinlal Gupta and Sons Vs Presiding Officer
Delhi High Court · (2015) 1 AD 545
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B