High Courts19 Jan 2015
Managing Committee National Public School Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 01 DEL CK 0033
Constitution of India, 1950 - Article 14Delhi School Education Act, 1973 - Section 3, 4
COURT ARCHIVE
Delhi High Court judgments
1,37,103 judgments · page 3,749 of 6,856
High Courts19 Jan 2015Disposed off
Sanjay Sharma Vs State
Delhi High Court · (2015) 4 AD 236 : (2015) 2 JCC 795
Criminal Procedure Code, 1973 (CrPC) - Section 161, 200Penal Code, 1860 (IPC) - Section 120-B, 34, 420, 467, 468
High Courts19 Jan 2015Dismissed
Bindu Dhanwal Vs Balwinder Kumar
Delhi High Court · (2015) 2 AD 517 : (2015) 147 DRJ 659
Constitution of India, 1950 - Article 226
High Courts19 Jan 2015Disposed off
Union of India Vs Mahalaxmi Saw Mills Pvt. Ltd.
Delhi High Court · (2015) 2 AD 563 : (2015) 148 DRJ 245
Land Acquisition Act, 1894 - Section 54
High Courts19 Jan 2015Dismissed
Federation of Residents Welfare Associations Vs Union of India
Delhi High Court · (2015) 01 DEL CK 0019
Delhi Municipal Corporation Act, 1957 - Section 389, 389, 390, 390, 391
High Courts19 Jan 2015Partly Allowed
Alok Shrewala and Others Vs Union of India and Others
Delhi High Court · (2015) 01 DEL CK 0010
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts16 Jan 2015
Commissioner of Income Tax-15 Vs Relcom
Delhi High Court · (2015) 234 TAXMAN 693
Income Tax Act, 1961 - Section 143(1), 192, 199
High Courts16 Jan 2015Allowed
ICICI Lombard General Insurance Company Ltd. Vs Ram Manik and Others
Delhi High Court · (2015) 2 ACC 53
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 158, 158(6), 166, 166(4), 2(c)
High Courts16 Jan 2015Allowed
Gurdeep Singh Vs Punjab and Sind Bank and Others
Delhi High Court · (2015) 2 BC 213 : (2015) 218 DLT 234
Constitution of India, 1950 - Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 19
High Courts16 Jan 2015Allowed
National Insurance Co. Ltd. Vs Prem and Others
Delhi High Court · (2015) 2 ACC 208
Motor Vehicles Act, 1988 - Section 163A
High Courts16 Jan 2015Dismissed
Subhash Sharma Vs State
Delhi High Court · (2015) 01 DEL CK 0278
Criminal Procedure Code, 1973 (CrPC) - Section 374, 428Evidence Act, 1872 - Section 108, 3Penal Code, 1860 (IPC) - Section 201, 302, 365
High Courts16 Jan 2015Dismissed
Designers'' Guild United Vs Simplex Infrastructure Limited
Delhi High Court · (2015) 01 DEL CK 0223
Arbitration Act, 1940 - Section 30, 33Arbitration and Conciliation Act, 1996 - Section 9, 9(ii)(e)Specific Relief Act, 1963 - Section 14, 14(1), 14(1)(a), 14(1)(b), 14(1)(c)
High Courts16 Jan 2015Dismissed
M.L. Bansal Vs Punjab National Bank
Delhi High Court · (2015) 148 DRJ 85
Constitution of India, 1950 - Article 226, 227
High Courts16 Jan 2015Dismissed
National Highways Authority of India Vs Oriental Structural Engineers Pvt. Ltd.
Delhi High Court · (2015) 5 AD 15 : AIR 2015 Delhi 79 : (2015) 1 ARBLR 322 : (2015) 217 DLT 678
Arbitration and Conciliation Act, 1996 - Section 34, 34(2), 34(2)(a), 34(2)(b), 34(2)(b)(ii)Constitution of India, 1950 - Article 226
High Courts16 Jan 2015
Meena Devi Vs Shiv Prasad
Delhi High Court · (2015) 4 AD 58 : (2015) 217 DLT 108
Delhi Rent Control Act, 1958 - Section 14(1), 14(1)(e), 2(e)
High Courts16 Jan 2015Dismissed
Pawan Kumar Vs Delhi Transport Corporation
Delhi High Court · (2015) 1 LLJ 644
Constitution of India, 1950 - Article 226, 227Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 2(i), 2(t), 33, 47
High Courts16 Jan 2015Dismissed
Bharat Buildtech Pvt. Ltd. Vs VRP Landbase Pvt. Ltd.
Delhi High Court · (2015) 01 DEL CK 0147
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 37 Rule 3, Order 37 Rule 37
High Courts16 Jan 2015Dismissed
Siya Ram Dwivedi Vs New Holland Fiat India Pvt. Ltd.
Delhi High Court · (2015) 148 DRJ 200
Arbitration and Conciliation Act, 1996 - Section 12, 13, 13(2), 13(5), 18Penal Code, 1860 (IPC) - Section 182, 419, 420, 467, 468
High Courts16 Jan 2015
Ram Kumar Vs Commissioner of Customs
Delhi High Court · (2015) 320 ELT 368 : (2015) 50 GST 456 : (2015) 34 GSTR 11
Customs Act, 1962 - Section 108, 11, 113(b), 113(d), 113(d)(h)(i)
High Courts16 Jan 2015Disposed off
Jaibharat Textile and Real Estate Ltd. Vs Regional Provident Fund Commissioner II
Delhi High Court · (2015) 144 FLR 883 : (2015) 2 LLJ 195
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7(1), 7-A