High Courts08 Apr 2015Disposed off
MCD General Mazdoor Union Vs Union of India
Delhi High Court · (2015) 2 LLJ 326
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,704 of 6,863
High Courts08 Apr 2015
Raj Pal Singh Vs Syndicate Bank and Others
Delhi High Court · (2015) 2 BC 443
Limitation Act, 1963 - Section 14Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17
High Courts08 Apr 2015Dismissed
Ashok Kumar Laya Vs Tilak Raj Sharma
Delhi High Court · (2015) 04 DEL CK 0308
Delhi Rent Control Act, 1958 - Section 50Evidence Act, 1872 - Section 101, 101, 102, 103, 104
High Courts08 Apr 2015Allowed
D.S.S.S.B. and Others Vs Rajendra Yadav and Others
Delhi High Court · (2015) 220 DLT 578
Constitution of India, 1950 - Article 226
High Courts08 Apr 2015Dismissed
Lal Singh Vs Delhi Transport Corporation
Delhi High Court · (2015) 219 DLT 690
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 323, 325, 34
High Courts08 Apr 2015Dismissed
Subhodh Chandra Dutta and Others Vs Union of India (Railways) and Others
Delhi High Court · (2015) 04 DEL CK 0226
Factories Act, 1948 - Section 46
High Courts08 Apr 2015Disposed off
In Re: Sai Precious Gems and Jewel and Others
Delhi High Court · (2015) 04 DEL CK 0218
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)
High Courts08 Apr 2015Dismissed
Balbir Singh Vs Ganga Vishan
Delhi High Court · (2015) 04 DEL CK 0196
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 114(g)
High Courts08 Apr 2015Disposed off
Cobra Beer Partnership Ltd. and Others Vs Superior Industries Ltd. and Others
Delhi High Court · (2015) 219 DLT 409 : (2015) 63 PTC 145
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 - Section 29, 29(2), 30(1), 30(1)(a), 30(1)(a)(b)
High Courts08 Apr 2015Dismissed
Mehar Singh Vs National Seed Corporation Limited
Delhi High Court · (2015) 04 DEL CK 0184
Constitution of India, 1950 - Article 226
High Courts08 Apr 2015
Rajeev Kumar Vs Union of India and Others
Delhi High Court · (2015) 4 AD 385
Constitution of India, 1950 - Article 226
High Courts08 Apr 2015Disposed off
Leayan Global Pvt. Ltd. Vs Bhavya
Delhi High Court · (2015) 9 AD 618 : (2015) 220 DLT 20 : (2015) 63 PTC 176
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4
High Courts08 Apr 2015Disposed off
Sagar Ratna Restaurants Pvt. Ltd. Vs Bihari Ji''s and Others
Delhi High Court · (2015) 221 DLT 308 : (2015) 150 DRJ 420
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Contract Act, 1872 - Section 27
High Courts08 Apr 2015Dismissed
State (NCT of Delhi) Vs Raj Kumar and Others
Delhi High Court · (2015) 04 DEL CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 378(1)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts08 Apr 2015Dismissed
BSES Yamuna Power Ltd. Vs Mohan Lal
Delhi High Court · (2015) 04 DEL CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 251, 313, 378(4)Electricity Act, 2003 - Section 135, 151Evidence Act, 1872 - Section 65B
High Courts08 Apr 2015Disposed off
Subhash Baweja and Others Vs State and Others
Delhi High Court · (2015) 04 DEL CK 0068
Penal Code, 1860 (IPC) - Section 288, 304-A, 307, 320, 337
High Courts08 Apr 2015Dismissed
University of Delhi Vs Ram Prakash and Others
Delhi High Court · (2015) 04 DEL CK 0064
Constitution of India, 1950 - Article 14Payment of Gratuity Act, 1972 - Section 14, 5, 7, 7 (3-A), 7(7)
High Courts08 Apr 2015Disposed off
Umesh Yarn Agencies Vs Mahaveer Forgings Pvt. Ltd. and Others
Delhi High Court · (2015) 4 AD 625
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2(3), Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Apr 2015Disposed off
Amma Chandravati Educational and Charitable Trust and Others Vs Union of India and Others
Delhi High Court · (2015) 04 DEL CK 0013
Constitution of India, 1950 - Article 14, 142, 226Indian Medical Council Act, 1956 - Section 10A, 10A(1), 10A(2)(a), 10A(2)(b), 10A(3)
High Courts08 Apr 2015
Phonographic Performance Ltd. and Others Vs Union of India and Others
Delhi High Court · (2015) 8 AD 23 : (2015) 220 DLT 90 : (2015) 63 PTC 178
Constitution of India, 1950 - Article 226Copyright Act, 1957 - Section 31, 31(1) (b), 31(1)(b), 72(1), 72(2)