COURT ARCHIVE

Delhi High Court judgments

1,37,242 judgments · page 3,703 of 6,863

High Courts10 Apr 2015Dismissed

Aresko Restaurant Pvt. Ltd. and Others Vs New Delhi Municipal Corporation and Others

Delhi High Court · (2015) 7 AD 457 : (2015) 219 DLT 350

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Constitution of India, 1950 - Article 14, 141, 166(1), 166(2), 166(3)Easements Act, 1882 - Section 54, 63, 64

Read judgment

High Courts10 Apr 2015Disposed off

Rajender Kumar Sangwan and Others Vs State of NCT of Delhi and Others

Delhi High Court · (2015) 04 DEL CK 0104

Penal Code, 1860 (IPC) - Section 307, 320, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1) (x)

Read judgment

High Courts10 Apr 2015Disposed off

Sunil and Others Vs State (GNCT of Delhi)

Delhi High Court · (2015) 04 DEL CK 0088

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 307, 323, 324, 34

Read judgment

High Courts10 Apr 2015Dismissed

Defence Public School Vs NCT Govt. of Delhi and Others

Delhi High Court · (2015) 04 DEL CK 0063

Delhi Development Act, 1957 - Section 57Land Acquisition Act, 1894 - Section 16

Read judgment

High Courts10 Apr 2015Dismissed

N.K. Tripathi Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2015) 4 AD 503

Constitution of India, 1950 - Article 226, 227

Read judgment

High Courts09 Apr 2015Disposed Off

Grant Thornton India Llpp Vs Silverdale Services Ltd.

Delhi High Court · (2015) 8 AD 91

Read judgment

High Courts09 Apr 2015

Ravi Prakash Vs State

Delhi High Court · (2015) 04 DEL CK 0266

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 328, 34, 379, 411

Read judgment

High Courts09 Apr 2015Dismissed

Food Inspector Vs Praful Kumar

Delhi High Court · (2015) 04 DEL CK 0247

Provident Funds Act, 1925 - Section 2(ia)(a)(m), 7

Read judgment

High Courts09 Apr 2015Dismissed

Pal News Media (P) Ltd. and Others Vs Super Cassettes Industries Ltd.

Delhi High Court · (2015) 220 DLT 698 : (2015) 150 DRJ 698

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13

Read judgment

High Courts09 Apr 2015Disposed off

Jitender Talwar and Others Vs State and Others

Delhi High Court · (2015) 04 DEL CK 0182

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A

Read judgment

High Courts09 Apr 2015Disposed off

Jitender Gaur and Others Vs The State and Others

Delhi High Court · (2015) 04 DEL CK 0181

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498-A

Read judgment

High Courts09 Apr 2015Disposed off

Ajanta Merchants Pvt. Ltd. Vs Directorate of Enforcement

Delhi High Court · (2015) 04 DEL CK 0155

Constitution of India, 1950 - Article 19, 20(1), 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 482Penal Code, 1860 (IPC) - Section 120B, 120-B, 409, 420, 467

Read judgment

High Courts09 Apr 2015Disposed off

Arun Kumar Mishra Vs Directorate of Enforcement

Delhi High Court · (2015) 5 AD 353

Constitution of India, 1950 - Article 20(1)Criminal Procedure Code, 1973 (CrPC) - Section 164, 482Penal Code, 1860 (IPC) - Section 120B, 120-B, 409, 417, 420

Read judgment

High Courts09 Apr 2015Allowed