High Courts24 Aug 2026Allowed
Tulsi Vs State (NCT Of Delhi)
Delhi High Court · (2026) 08 DEL CK 0273
Indian Penal Code, 1860-Section 399/402, 391, 399, 402, 391/399/402, 396Arms Act, 1959-Section 25Cr.P.C.-Section 428
COURT ARCHIVE
Delhi High Court judgments
1,14,533 judgments · page 37 of 5,727
High Courts24 Aug 2026Allowed
Deepak Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 08 DEL CK 0272
BNS-Section 103(1)/310(3)/317(3)/ 3(5)Arms Act-Section 25/27
High Courts24 Aug 2026Allowed
Chandra Shekhar Sharma Vs State (N.C.T. Of Delhi)
Delhi High Court · (2026) 08 DEL CK 0270
Code of Criminal Procedure, 1973-Section 397, 401, 228, 227 and 228, 164, 162Indian Penal Code, 1860-Sections 120B, 302, 115, 27Indian Evidence Act, 1872-Section 27, 25 and 26
High Courts24 Aug 2026Allowed
Beauty Vs State, NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 0269
NDPS Act-21/ 25/29, Section 29
High Courts24 Aug 2026Allowed
Mohd Zahid Alias Hafiz Alias Chotu Alias Raju Vs State Of Delhi (N.C.T. Of Delhi)
Delhi High Court · (2026) 08 DEL CK 0268
IPC-Section 307/392/397/411/120B/34Arms Act-Section 27/54/59
High Courts24 Aug 2026Allowed
Arvind Malik Vs State NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 0267
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 188Code of Criminal Procedure, 1973-Section 144, 195, 195(1)(a)(i), 482, Chapter XIV, 156(1), 155(2)
High Courts22 Aug 2026Dismissed
Shri Jai Prakash Tayal & Ors. Vs Smt Sunita Aggarwal
Delhi High Court · (2026) 08 DEL CK 0225
Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order VII Rule 11, Section 151, VII Rule 11(d)Limitation Act-Article 58, Section 14
High Courts21 Aug 2026
Raju Polio @ Shadab Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 5252
BNS-Section 70(1), 115(2), 351, 3(5)
High Courts21 Aug 2026
M/s. Jindal Lifestyle Ltd. Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 5250
Constitution of India-Article 226, 32, 136Central Excise Act, 1944-Section 245HCENVAT Credit Rules, 2004-Rule 6(3)
High Courts21 Aug 2026Allowed
Nitin Kumar & Ors. Vs The State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2026) 08 DEL CK 5248
Indian Penal Code-Section 498A, 406, 34Dowry Prohibition Act-Section 4
High Courts21 Aug 2026
Vinod Kumar Sharma Vs State Of NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 5246
BNS-Section 318(4), 319, 3(5)
High Courts21 Aug 2026Allowed
Saurabh Bhandari Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 5244
IPC-Section 498A, 406
High Courts21 Aug 2026
M/s Rail Transport Corporation Of India Vs Union Of India & Ors.
Delhi High Court · (2026) 08 DEL CK 4465
Railways Act, 1989-Section 163Constitution of India-Article 226, 226(2), 32Code of the Civil Procedure, 1908-Section 20 (a) and (b)
High Courts21 Aug 2026Dismissed
M/s Nitco Ltd. & Anr. Vs Customs, Central Excise And Service Tax Settlement Commission
Delhi High Court · (2026) 08 DEL CK 0226
Constitution of India-Article 226, 226 and 227, 32, 226 or 136FTDR ActCustoms Act, 1962-sub-Section (b) of Section 127, Section 1278, 127L, 28, Clause (d) of Explanation 1 to Section 28, 28(4), 127J, 245H
High Courts21 Aug 2026Disposed Of
Kapil Malhotra & Anr. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 0223
IPC-Sections 498A, 406Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts21 Aug 2026Dismissed
Neeraj Bhardwaj Vs High Court Of Delhi At New Delhi Through Its Registrar General
Delhi High Court · (2026) 08 DEL CK 0103
Code of Criminal Procedure, 1973-Section 174, 161 and 164Constitution of India-Article 226
High Courts21 Aug 2026Dismissed
Jc: 374402l Subedar Virender Singh (Retd) Vs Union Of India
Delhi High Court · (2026) 08 DEL CK 0101
Constitution of India, 1950-Article 226Armed Forces Tribunal Act, 2007-Section 14
High Courts21 Aug 2026Allowed
Raju Polio @ Shadab Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 08 DEL CK 0100
BNS-Section 70(1)/115(2)/351/3(5)
High Courts21 Aug 2026Disposed Of
Vinod Kumar Sharma Vs State Of NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 0099
BNS-318(4)/319/3(5)
High Courts21 Aug 2026Allowed
Ankit Chaudhary Vs State NCT Of Delhi
Delhi High Court · (2026) 08 DEL CK 0098
IPC-328, 420, 411