Patents Act, 1970-Section 2(1)(ja), 10(2), 10(4), 10(4)(c), 10(5), 15, 64(1)(i), 77(1)(f), 117A, 117A(4)Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151

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High Courts24 Dec 2025Allowed

Emitec Gesellschaft Fur Emissionstechnologie MBH Vs Controller General Of Patents, Designs & Trademarks & Anr.

Delhi High Court · (2025) 12 DEL CK 2208

Patents Act, 1970-Section 117A, 2(1)(ja), 10, 15, 64(1)(f)

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High Courts24 Dec 2025

Meta Platforms Inc Vs Noufelmalol & Anr.

Delhi High Court · (2025) 12 DEL CK 2207

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High Courts24 Dec 2025

Ratna Commercial Enterprises Pvt Ltd Vs Gwalior Agriculture Company Limited & Ors.

Delhi High Court · (2025) 12 DEL CK 2206

Code of Civil Procedure, 1908-Order XXXVII, XXXVII Rule 3(5), VII Rule 10, 17, 37 Rule 3Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 2(m), 13(2), 20, 26D, 34, 35, Chapter 3Commercial Courts Act, 2015-Section 2(c)(i), 11

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High Courts24 Dec 2025

Mehfooo Ahmed & Anr. Vs Municipal Corporation Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2205

Aircraft Rules, 1937-Rule 91

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High Courts24 Dec 2025

Indrawati Devi Vs BSES Yamuna Power Ltd & Ors.

Delhi High Court · (2025) 12 DEL CK 2203

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High Courts24 Dec 2025

M/S Surya Chetan Aviation Handling Services Vs Union Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 2202

Constitution of India-Article 14, 16, 19(1)(g), 21

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High Courts24 Dec 2025

Ajay Narain Vs Reserve Bank Of India & Ors.

Delhi High Court · (2025) 12 DEL CK 2201

Constitution of India-Article 226Foreign Exchange Regulation Act, 1973-Section 31, 31(1)Code of Civil Procedure, 1908-Section 96

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High Courts24 Dec 2025

Vinod Kumar Jha Vs CBI

Delhi High Court · (2025) 12 DEL CK 2200

Official Secrets Act, 1923-Sections 3, 5, 9, 13, 13(3), 3(1)(c), 5(1)(a), 5(1)(d)Indian Penal Code, 1860-Sections 120B, 409, 109Code of Criminal Procedure, 1973-Sections 2(d), 2(r), 4, 154, 157, 167, 167(2), 173, 173(2), 190(1)(a), 190(1)(b), 200, 202, 204, 210, 210(2), 244, 245, 397, 464, 465, 482, Chapter XVIII, Chapter XIX

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High Courts24 Dec 2025

Rakesh Kumar Gulati Vs Directorate Of Enforcement

Delhi High Court · 2025 INSC 760

Prevention of Money-Laundering Act, 2002-Section 3, 70, 4, 45Indian Penal Code, 1860-Section 120B, 406, 409, 420Prevention of Corruption Act, 1988-Section 13(2), 13(1)(d)

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High Courts24 Dec 2025

Sh Rakesh & Ors. Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2198

Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320

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High Courts24 Dec 2025

Abdul Abbas @ Abbas Bilal Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2197

Indian Penal Code, 1860-Sections 354D, 506, 509Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320

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High Courts24 Dec 2025

Ujwal Chadha & Ors. Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2196

Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320

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High Courts24 Dec 2025

Ganesh Dhar Vs State Govt Ofnct Of Delhi & Anr.

Delhi High Court · (2025) 12 DEL CK 2195

Indian Penal Code, 1860-Sections 498A, 406, 506, 323, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320

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