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Delhi High Court judgments

1,15,525 judgments · page 367 of 5,777

High Courts05 Jan 2026Allowed

Shri Sarvesh Puri Vs Shri Rishab Kumar

Delhi High Court · (2026) 01 DEL CK 1358

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 118, 138, 138(b), 139, 142, 142(2), 142(b), 142(2)(a)
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High Courts05 Jan 2026Dismissed

Shambhu Prasad Singh Vs CBI

Delhi High Court · (2026) 01 DEL CK 1357

Constitution of India, 1950- Article 21Bhartiya Nagarik Suraksha Sanhita, 2023- Section 94, 528Code of Criminal Procedure, 1973- Section 91, 482
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High Courts05 Jan 2026Dismissed

Jai Mangal Rai Vs Union Of India And Ors

Delhi High Court · (2026) 01 DEL CK 1350

Border Security Force (Subordinate Officers and Under Officers) Promotion and Seniority Rules 1975- Rule 19Border Security Force (Seniority, Promotion and Superannuation of Officers) Rules, 1978- Rule 3Border Security Force General Duty Cadre (Non-Gazetted) Recruitment Rules, 2002- Rule 8, 8(1), 8(2), 8(3)
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High Courts27 Dec 2025

Sandeepa Virk Vs Directorate Of Enforcement

Delhi High Court · (2025) 12 DEL CK 2220

Prevention of Money Laundering Act, 2002-Sections 3, 4, 17, 19, 45, 45(1), 45(1)(ii)Indian Penal Code, 1860-Sections 406, 420Code of Criminal Procedure, 1973-Section 200
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