High Courts20 Nov 2015Disposed Off
Karan Khanna Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
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Delhi High Court judgments
1,37,750 judgments · page 3,605 of 6,888
High Courts20 Nov 2015Dismissed
Anup Joshi Vs State
Delhi High Court · (2015) 11 DEL CK 0195
Criminal Procedure Code, 1973 (CrPC) - Section 173, 215, 313, 428, 464Evidence Act, 1872 - Section 14, 15, 40, 41, 42Penal Code, 1860 (IPC) - Section 302, 307, 309, 324, 325
High Courts20 Nov 2015Dismissed
Banyan Tree Holdings (P) Limited Vs Jamshyad Sethna and Others
Delhi High Court · (2015) 225 DLT 288 : (2016) 1 MIPR 156 : (2015) 64 PTC 612
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, Order 7 Rule 11, 10Limitation Act, 1963 - Section 22, 3
High Courts20 Nov 2015
IFCI Factors Ltd. Vs Maven Industries Ltd. and Others
Delhi High Court · (2015) 225 DLT 32
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 37Evidence Act, 1872 - Section 34Sales of Goods Act, 1930 - Section 41, 42
High Courts20 Nov 2015
Johnson & Johnson Ltd. Vs Weights & Measures Department and Others
Delhi High Court · (2016) 227 DLT 529
Legal Metrology Act, 2009 - Section 18Standards of Weights and Measures (Enforcement) Act, 1985 - Section 33, 39, 51, 63, 65Standards of Weights and Measures Act, 1976 - Section 39, 63
High Courts20 Nov 2015Dismissed
Manoj Kumar Yadav Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0148
Constitution of India, 1950 - Article 226, 227
High Courts20 Nov 2015Disposed Off
Ramesh Chand Verma and Others Vs State and Others
Delhi High Court · (2015) 11 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A
High Courts20 Nov 2015Dismissed
Jaishree Vs State, Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0081
Criminal Procedure Code, 1973 (CrPC) - Section 164, 437(5), 482Penal Code, 1860 (IPC) - Section 354, 452, 506Protection of Children from Sexual Offences Act, 2012 - Section 12, 8
High Courts20 Nov 2015Allowed
Ram Lal Yadav Vs State
Delhi High Court · (2015) 11 DEL CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Penal Code, 1860 (IPC) - Section 375, 376
High Courts19 Nov 2015Partly Allowed
Bindu Sehgal Vs UOI and Others
Delhi High Court · (2016) 1 AD 571 : (2015) 225 DLT 17
High Courts19 Nov 2015
Commissioner of Income Tax Delhi-II Vs Jindal Equipment Leasing & Consultancy Services Ltd.
Delhi High Court · (2015) 11 DEL CK 0287
Income Tax Act, 1961 - Section 260A
High Courts19 Nov 2015Disposed Off
Shabad Welfare Society Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0282
All India Council for Technical Education Act, 1987 - Section 10, 12, 23, 24, 3
High Courts19 Nov 2015
Triune Energy Services Private Limited and Others Vs Deputy Commissioner of Income Tax and Others
Delhi High Court · (2016) 237 TAXMAN 230
Income Tax Act, 1961 - Section 170, 32, 32(1), 32(1b), 40A
High Courts19 Nov 2015Disposed Off
Subhash Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 1 JCC 271
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, 201, 420, 467, 468
High Courts19 Nov 2015Allowed
Manoj Kumar Vs The State (NCT) of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0229
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 1Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 304A, 307, 337
High Courts19 Nov 2015
Discovery Asia Inc. Vs Assistant Director of Income Tax
Delhi High Court · (2015) 225 DLT 222
Income Tax Act, 1961 - Section 115A(b), 143(3), 147, 148, 28
High Courts19 Nov 2015Disposed Off
R.K. Tarun Vs Union of India and Others
Delhi High Court · (2015) 225 DLT 339 : (2015) 153 DRJ 561
Constitution of India, 1950 - Article 14Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 14, 15, 2(g), 2(k), 2(l)
High Courts19 Nov 2015Allowed
Dhani Ram and Others Vs State
Delhi High Court · (2016) 1 JCC 113
Criminal Procedure Code, 1973 (CrPC) - Section 173, 428Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
High Courts19 Nov 2015
Tarendra Kumar Jain Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0141
High Courts19 Nov 2015Disposed Off
Setu Niket Vs Union of India and Others
Delhi High Court · (2015) 4 ACC 850
Constitution of India, 1950 - Article 14, 21Railway Claims Tribunal Act, 1987 - Section 13, 13(1)(a), 3Railways Act, 1989 - Section 123, 124, 124A, 124-A, 125