High Courts23 Nov 2015Dismissed

Amit Kumar Vs Anoop Kumar

Delhi High Court · (2015) 11 DEL CK 0006

Benami Transactions (Prohibition) Act, 1988 - Section 4Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 12 Rule 6
High Courts20 Nov 2015Dismissed

Shahjahan and Others Vs State

Delhi High Court · (2016) 226 DLT 60

Criminal Procedure Code, 1973 (CrPC) - Section 161, 428Penal Code, 1860 (IPC) - Section 302, 307, 34, 452