High Courts30 Nov 2015
Commissioner of Income Tax Delhi-V Vs Provestment Securities Pvt. Ltd.
Delhi High Court · (2015) 11 DEL CK 0159
Customs Act, 1962 - Section 108Income Tax Act, 1961 - Section 260A, 69Motor Vehicles Act, 1988 - Section 2(30)
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,600 of 6,888
High Courts30 Nov 2015Dismissed
Nav Chetna Kalyan Samiti Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0145
High Courts30 Nov 2015Disposed Off
Joginider Singh and Others Vs C. B. I. and Others
Delhi High Court · (2015) 11 DEL CK 0140
Criminal Procedure Code, 1973 (CrPC) - Section 177, 178, 179, 180, 181
High Courts30 Nov 2015
Keventer Agro Limited Vs Kalyan Vyapar Pvt. Ltd. and Others
Delhi High Court · (2016) 154 DRJ 124
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 14 Rule 1, Order 14 Rule 2, Order 7 Rule 11, 2(2)Easements Act, 1882 - Section 59, 60(b)Evidence Act, 1872 - Section 91, 92
High Courts30 Nov 2015Dismissed
Union of India and Others Vs Shiv Narayan Sharma
Delhi High Court · (2015) 11 DEL CK 0076
High Courts30 Nov 2015Dismissed
Narendar Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0071
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts30 Nov 2015Disposed Off
Praveen and Others Vs State
Delhi High Court · (2015) 11 DEL CK 0068
Penal Code, 1860 (IPC) - Section 34, 392, 394, 397
High Courts30 Nov 2015Dismissed
Daulat Ram and Others Vs National Open School and Others
Delhi High Court · (2015) 11 DEL CK 0067
High Courts30 Nov 2015Dismissed
Gopal Vs Hindustan Times Ltd.
Delhi High Court · (2015) 153 DRJ 403 : (2016) 1 LLJ 37
High Courts30 Nov 2015Dismissed
Maina Devi Vs Rati Ram
Delhi High Court · (2015) 11 DEL CK 0062
Succession Act, 1925 - Section 263, 264, 276, 278, 282
High Courts30 Nov 2015Allowed
Sukendu Sekhar Basak and Others Vs Dilip Kumar Bose
Delhi High Court · (2016) 1 JCC 206
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 200, 251, 482, 483Income Tax Act, 1961 - Section 80-G
High Courts30 Nov 2015Dismissed
Chand Singh and Others Vs The Narcotics Control Bureau
Delhi High Court · (2016) 1 JCC 1
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 24, 25, 26, 27, 58Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)C, 23, 29, 35
High Courts30 Nov 2015Disposed Off
Sardaram Bhatti Vs The Managemetn of Moolchand Kharaiti Ram Hospital & Ayurvedic Research Centre, Lajpat Nagar III, New Delhi
Delhi High Court · (2016) 148 FLR 361
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 152Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 12(5), 23(1-A), 28, 33(2)
High Courts30 Nov 2015Dismissed
Uma Mudgal Vs CRPF Public School and Others
Delhi High Court · (2015) 11 DEL CK 0053
High Courts27 Nov 2015Disposed Off
Delhi Society for Prevention of Cruelty to Animals Vs Nand Kishore Sharma
Delhi High Court · (2015) 11 DEL CK 0292
Penal Code, 1860 (IPC) - Section 161
High Courts27 Nov 2015
Novartis A.G. and Others Vs CIPLA Ltd.
Delhi High Court · (2015) 64 PTC 488
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 2(4)Copyright Act, 1957 - Section 62Delhi High Court (Amendment) Act, 2015 - Section 1(2), 1(3), 4
High Courts27 Nov 2015Allowed
Abhinav Mitra and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 11 DEL CK 0263
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 498A
High Courts27 Nov 2015Allowed
Mahavir Parasad and Others Vs State of (NCT) Delhi and Others
Delhi High Court · (2015) 11 DEL CK 0256
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 323, 34, 427, 452, 506
High Courts27 Nov 2015Dismissed
Udayveer Singh Vs Public Works Department
Delhi High Court · (2015) 11 DEL CK 0252
Constitution of India, 1950 - Article 226, 227
High Courts27 Nov 2015Disposed Off
Henna George Vs Union of India and Others
Delhi High Court · (2015) 11 DEL CK 0242
Constitution of India, 1950 - Article 226Sick Industrial Companies (Special Provisions) Act, 1985 - Section 12, 4(2), 6