High Courts02 Dec 2015Dismissed
Pradip Burman Vs Income Tax Office
Delhi High Court · (2016) 236 TAXMAN 606
Criminal Procedure Code, 1973 (CrPC) - Section 258Income Tax Act, 1961 - Section 131(1A), 139(1), 142, 148, 271(1)(c)
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,598 of 6,888
High Courts02 Dec 2015Disposed Off
Help Indian Against Corruption (NGO) Vs Government of NCT of Delhi and Others
Delhi High Court · (2016) 226 DLT 47
High Courts02 Dec 2015Allowed
Shahid Zahoor Wani Vs State
Delhi High Court · (2015) 12 DEL CK 0162
Penal Code, 1860 (IPC) - Section 489-B, 489-C, 489-D
High Courts02 Dec 2015Allowed
Aslam Vs State NCT of Delhi
Delhi High Court · (2015) 12 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 307, 34, 393
High Courts02 Dec 2015Dismissed
Deepak Tyagi Vs The Lt. Governor NCT of Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0160
Arms Act, 1959 - Section 18Constitution of India, 1950 - Article 226
High Courts02 Dec 2015Allowed
Rajinder Singh Pathania Vs Union of India and Others
Delhi High Court · (2015) 225 DLT 545
Army Act, 1950 - Section 42(e), 80Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 376
High Courts02 Dec 2015Dismissed
Arvinder Singh Vs Management of J.K. Industries Ltd. and Others
Delhi High Court · (2015) 12 DEL CK 0112
Constitution of India, 1950 - Article 226
High Courts02 Dec 2015Dismissed
S. Gulshanjit Singh Vs Jaswinder Singh and Others
Delhi High Court · (2015) 12 DEL CK 0045
Civil Procedure Code, 1908 (CPC) - Section 96Partnership Act, 1932 - Section 18, 19, 20, 21, 22
High Courts02 Dec 2015Allowed
State (Govt. of NCT of Delhi) and Others Vs Rupak Rana and Others
Delhi High Court · (2016) 226 DLT 605
Arms Act, 1959 - Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) - Section 437, 439, 439(2), 482Penal Code, 1860 (IPC) - Section 302, 34
High Courts02 Dec 2015Allowed
Vishwanath and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 12 DEL CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13B(2)Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts01 Dec 2015Allowed
Simmi Grover Vs State (NCT of Delhi)
Delhi High Court · (2017) 3 ADDelhi 42
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467, Section 468, Section 471
High Courts01 Dec 2015Disposed Off
Sound Craft and Others Vs Madhu Mala Properties Pvt. Ltd.
Delhi High Court · (2016) 226 DLT 492
Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B, 25B(1), 25B(4)General Clauses Act, 1897 - Section 10Limitation Act, 1963 - Section 4
High Courts01 Dec 2015Dismissed
A.K. Singh Vs The Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0245
Constitution of India, 1950 - Article 15(1), 21
High Courts01 Dec 2015Partly Allowed
Laguna Farms Private Limited Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0206
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts01 Dec 2015Dismissed
KRBL Ltd. Vs Lal Mahal Ltd. and Others
Delhi High Court · (2015) 225 DLT 605 : (2016) 65 PTC 119
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts01 Dec 2015Dismissed
Puran Chand Vs Raj Kumar and Others
Delhi High Court · (2016) 226 DLT 169
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 151Constitution of India, 1950 - Article 227
High Courts01 Dec 2015Allowed
PPI Enterprises Private Limited and Others Vs Registrar of Companies
Delhi High Court · (2016) 226 DLT 7
High Courts01 Dec 2015Allowed
Heera Singh Vs The State NCT of Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 304A, 307
High Courts01 Dec 2015Allowed
Surender Singh Negi Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 12 DEL CK 0192
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 498A
High Courts01 Dec 2015Allowed
Delhi Transport Corporation Vs Jai Gopal
Delhi High Court · (2015) 225 DLT 656 : (2016) 148 FLR 635
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 11(A), 11-A, 33(2)(b), 33C(1)