High Courts27 Jan 2017
SHRI BAIDYA NATH YADAV & ORS. Vs GURU TEGH BAHADUR POLYTECHNIC INSTITUTE & ANR.
Delhi High Court · (2017) 01 DEL CK 0410
Constitution of India, Article 226 -Delhi Sikh Gurudwara Act, 1971, Section 32(d)
COURT ARCHIVE
Delhi High Court judgments
1,37,990 judgments · page 3,480 of 6,900
High Courts27 Jan 2017
SHRI HARI PRAKASH Vs DELHI DEVELOPMENT AUTHORITY
Delhi High Court · (2017) 01 DEL CK 0409
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts27 Jan 2017
RAJ KUMAR VASWAN & ORS. Vs COMMISSIONER OF POLICE & ORS.
Delhi High Court · (2017) 01 DEL CK 0408
High Courts27 Jan 2017
MANOJ KUMAR PANSARI Vs DENA BANK & ORS
Delhi High Court · (2017) 01 DEL CK 0407
High Courts27 Jan 2017
NATIONAL INSURANCE CO. LTD. Vs DURGA DEVI & ORS.
Delhi High Court · (2017) 01 DEL CK 0406
Code of Civil Procedure, 1908, Order 12Rule 8
High Courts27 Jan 2017
ARJUN Vs THE STATE (NCT OF DELHI)
Delhi High Court · (2017) 01 DEL CK 0405
Code of Criminal Procedure, 1973, Section 313, Section 164 -Protection of Children from Sexual Offences Act, 2012, Section 10
High Courts27 Jan 2017
ANIL KUMAR Vs PUNEET KAUR @ POONAM & ORS
Delhi High Court · (2017) 01 DEL CK 0404
High Courts27 Jan 2017
AMAN KUMAR PANDEY Vs GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LIMITED AND ANR
Delhi High Court · (2017) 01 DEL CK 0402
High Courts27 Jan 2017Dismissed
Sh. Hari Kishore Sharma Vs Chief Secretary, Govt of Nct of Delhi
Delhi High Court · (2017) 2 ADDelhi 127
Constitution of India, 1950 - Article 12, Article 226
High Courts27 Jan 2017Disposed Off
Ashish Bharti Vs Meeta Sachdev
Delhi High Court · (2017) 2 ADDelhi 241 : (2017) 237 DLT 326 : (2017) 1 DMC 490 : (2017) 161 DRJ 468
Hindu Marriage Act, 1955 - Section 24
High Courts27 Jan 2017Disposed Off
Sh. Sanjeev Kumar Vs Government of Nct of Delhi
Delhi High Court · (2017) 1 SLJ 336
High Courts27 Jan 2017Disposed Off
Sonica Jaggi Vs Lt. Governor
Delhi High Court · (2017) 1 SLJ 328
Delhi School Education Act, 1973 - Section 10
High Courts25 Jan 2017
NATIONAL INSURANCE CO. LTD Vs SMT. SUNITA & ORS
Delhi High Court · (2017) 01 DEL CK 0401
Code of Civil Procedure, 1908, Order 12Rule 8 -Motor Vehicles Act, 1988, Section 10(2), Section 10(2) - Form and contents of licences
High Courts25 Jan 2017
SUNITA Vs AMAR SINGH
Delhi High Court · (2017) 01 DEL CK 0400
Code of Civil Procedure, 1908, Order 41Rule 27 -Code of Criminal Procedure, 1973, Section 145 - Procedure where dispute concerning land or water is likel
High Courts25 Jan 2017
SURENDER MOHAN & ANR Vs MADAN LAL & ANR
Delhi High Court · (2017) 01 DEL CK 0399
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts25 Jan 2017
MRS. USHA RAJPUT Vs PRINCIPAL, C.L. BHALLA DAYA NAND MODEL SCHOOL & ORS.
Delhi High Court · (2017) 01 DEL CK 0398
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts25 Jan 2017
POWER GRID CORPORATION OF INDIA LTD. Vs DEEPAK CABLES (INDIA) LIMITED (DCIL)
Delhi High Court · (2017) 01 DEL CK 0397
Arbitration and Conciliation Act, 1996, Section 15, Section 14(2), Section 14(1)(b) - Termination of mandate and substitution of arbitrator - Failure or impossibility to act - Fa
High Courts25 Jan 2017
NATIONAL INSURANCE CO. LTD. Vs MAHINDER SINGH & ORS.
Delhi High Court · (2017) 01 DEL CK 0396
Motor Vehicles Act, 1988, Section 10, Section 10, Section 10(2), Section 10(2) - Form and contents of licences to drive - Form and contents of licences
High Courts25 Jan 2017
MENDINE PHARMACEUTICALS PVT LTD Vs UNION OF INDIA AND ORS
Delhi High Court · (2017) 01 DEL CK 0395