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Delhi High Court judgments

1,37,990 judgments · page 3,479 of 6,900

High Courts30 Jan 2017Allowed

COL. PRAVESH KUMAR MALHOTRA Vs STATE

Delhi High Court · (2017) 01 DEL CK 0416

Code of Criminal Procedure, 1973, Section 482, Section 161, Section 164 - Saving of inherent powers of High Court - Examination of witnesses by police - Recording of confe
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High Courts30 Jan 2017Disposed off

Sunil Kumar Vs State

Delhi High Court · (2017) 2 ADDelhi 547 : (2017) 163 DRJ 584 : (2017) 1 JCC 477

Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 366, Section 368, Section 376
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High Courts30 Jan 2017Dismissed

Pawan Vs State

Delhi High Court · (2017) 1 JCC 473

Penal Code, 1860 (IPC) - Section 308, Section 323, Section 34
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High Courts30 Jan 2017Disposed off

Harishankar Vs State (NCT of Delhi)

Delhi High Court · (2017) 2 ADDelhi 333

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 341, Section 354, Section 457, Section 506
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High Courts27 Jan 2017

SUNIL KUMAR Vs SURENDER KUMAR & ANR

Delhi High Court · (2017) 01 DEL CK 0413

Code of Civil Procedure, 1908, Order 7Rule 11, Section 115 - RevisionHindu Succession Act, 1956, Section 8 - General rules of succession
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High Courts27 Jan 2017

SUNITA RAJU & ORS Vs UNION OF INDIA & ORS

Delhi High Court · (2017) 01 DEL CK 0412

Constitution of India, Article 14, Article 16 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Dissolution of a Distr
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