High Courts02 Feb 2017Allowed
VANDANA RANA Vs DIRECTORATE OF EDUCATION & ORS
Delhi High Court · (2017) 02 DEL CK 0219
Delhi School Education Act, 1973, Section 10 - Salaries of employees
COURT ARCHIVE
Delhi High Court judgments
1,37,990 judgments · page 3,476 of 6,900
High Courts02 Feb 2017Disposed Off
Shiv Pujan @ Shubh Karan Vs State of Nct Of Delhi
Delhi High Court · (2017) 2 CriCC 536 : (2017) 237 DLT 512 : (2017) 161 DRJ 679 : (2017) 1 JCC 711
Penal Code, 1860 (IPC) - Section 363, Section 376
High Courts02 Feb 2017Disposed off
M/s. Ess Ess Constructions Vs Union of India
Delhi High Court · (2017) 2 ADDelhi 552
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts02 Feb 2017Dismissed
G.C. Abhimanyu Singh Vs Union of India
Delhi High Court · (2017) 3 ADDelhi 324 : (2017) 3 SCT 20
Constitution of India, 1950 - Article 226
High Courts02 Feb 2017Dismissed
General Manager Vs Prem Pal Singh
Delhi High Court · (2017) 237 DLT 584
Constitution of India, 1950 - Article 226
High Courts02 Feb 2017Allowed
Amarjit Singh Vs Surinder Singh Arora
Delhi High Court · (2017) 238 DLT 476
Evidence Act, 1872 - Section 65Stamp Act, 1899 - Section 33
High Courts02 Feb 2017Disposed Off
Rohit Shokeen Vs State
Delhi High Court · (2017) 2 JCC 849
Criminal Procedure Code, 1973 (CrPC) - Section 438, Section 482Penal Code, 1860 (IPC) - Section 420, Section 448, Section 468, Section 471
High Courts02 Feb 2017Disposed Off
F. Hoffmann-La-Roche Ltd. Vs Natco Pharma Limited
Delhi High Court · (2017) 69 PTC 504
High Courts02 Feb 2017Dismissed
Amrik Singh Vs Rajpal Kaur
Delhi High Court · (2017) 1 RCRRent 347
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Rent Control Act, 1958 - Section 14(1)(a), Section 14(2)
High Courts02 Feb 2017Dismissed
Mukesh @ Murari Vs State of Govt. of NCT of Delhi
Delhi High Court · (2017) 2 JCC 906
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts02 Feb 2017Disposed Off
Mahesh Kumar @ Tapka Vs State
Delhi High Court · (2017) 2 JCC 903
Penal Code, 1860 (IPC) - Section 363, Section 376, Section 506
High Courts01 Feb 2017
MRS. SREEDEVI SREEKUMAR Vs STATE BANK OF INDIA AND ANR
Delhi High Court · (2017) 02 DEL CK 0218
High Courts01 Feb 2017
SHRI PARSHOTAM KUMAR Vs HAFIZ MOHD.SAMI(SINCE DECEASED) THROUGH HIS LRS & ORS.
Delhi High Court · (2017) 02 DEL CK 0217
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 47 Rule 1
High Courts01 Feb 2017
DR. SHABNAM KHARE Vs MEDICAL COUNCIL OF INDIA & ORS
Delhi High Court · (2017) 02 DEL CK 0216
High Courts01 Feb 2017
SHIV NARAYAN BHARDWAJ & ANR Vs M/S RAMAN EDUCATIONAL WELFARE SOCIETY & ORS
Delhi High Court · (2017) 02 DEL CK 0215
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 12 Rule 6
High Courts01 Feb 2017
SANGEETA JAMES & ORS Vs UOI & ORS
Delhi High Court · (2017) 02 DEL CK 0214
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 363, 367
High Courts01 Feb 2017
MANAGING COMMITTEE, ST. COLUMBA"S SCHOOL, & ORS. Vs MRS. NEENA THOMAS, & ANR.
Delhi High Court · (2017) 02 DEL CK 0213
High Courts01 Feb 2017
STATE (GNCT OF DELHI) Vs FAKREY ALAM
Delhi High Court · (2017) 02 DEL CK 0212
Indian Penal Code, 1860 — Section 506, 509
High Courts01 Feb 2017
COUNCIL OF THE INSTT. OF CHARTERED ACCOUNTANTS OF INDIA Vs ANIL KUMAR & ANR.
Delhi High Court · (2017) 02 DEL CK 0211
Chartered Accountants Regulations, 1988 — Regulation 12(11)
High Courts01 Feb 2017Disposed off
NORTH DELHI MUNICIPAL CORPORATION Vs IJM CORPORATION BERHAD
Delhi High Court · (2017) 02 DEL CK 0210
Code of Civil Procedure, 1908 — Order 12 Rule 6Arbitration and Conciliation Act, 1996 — Section 34