High Courts03 Feb 2017
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs CA G S JOHAR & ANR
Delhi High Court · (2017) 02 DEL CK 0230
Companies Act, 1956, Section 227(1A)(b) - Powers and duties of auditors.
COURT ARCHIVE
Delhi High Court judgments
1,37,990 judgments · page 3,475 of 6,900
High Courts03 Feb 2017Disposed oFF
NEELAM GUPTA Vs SOMERVILLE SCHOOL & ANR.
Delhi High Court · (2017) 02 DEL CK 0229
Delhi School Education Rules, 1973, Rule 121
High Courts03 Feb 2017Dismissed
Unitech Hospitality Services Limited Vs Assistant Commissioner of Income Tax
Delhi High Court · (2017) 3 ADDelhi 1 : (2017) 392 ITR 508 : (2017) 246 Taxman 243
High Courts03 Feb 2017Dismissed
Union of India Vs Manju Vashistha
Delhi High Court · (2017) 3 ADDelhi 255
Constitution of India, 1950 - Article 226
High Courts03 Feb 2017Allowed
Jeetu Wede Vs Union of India
Delhi High Court · (2017) 4 ADDelhi 79 : (2017) 238 DLT 22
CCS (Temporary Service) Rules, 1965 - Rule 5(1)Delhi Police (Punishment and Appeal) Rules, 1980 - Rule 25-C
High Courts03 Feb 2017Dismissed
Kashish Aujla Vs State
Delhi High Court · (2017) 2 JCC 851
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 420
High Courts03 Feb 2017Dismissed
Mohinder Pal Singh Vs Upender Paswan
Delhi High Court · (2017) 153 FLR 692 : (2017) LabLR 371 : (2017) 2 LLJ 93 : (2017) 2 LLN 409
Employees Compensation Act, 1923 - Section 3Employees State Insurance Act, 1948 - Section 53Penal Code, 1860 (IPC) - Section 287, Section 338
High Courts03 Feb 2017Dismissed
Ashok Tyagi Vs Union of India
Delhi High Court · (2017) 3 ADDelhi 494 : (2017) 2 BC 550 : (2017) 237 DLT 605
Constitution of India, 1950 - Article 226
High Courts03 Feb 2017Disposed off
Aam Akali Dal Vs Directorate of Gurudwara Elections
Delhi High Court · (2017) 3 ADDelhi 539 : (2017) 237 DLT 419
Constitution of India, 1950 - Article 226DSGMC (Election of Members) Rules, 1974 - Rule 14(4)
High Courts03 Feb 2017Disposed off
Sarfraz Vs State
Delhi High Court · (2017) 2 ADDelhi 329
Penal Code, 1860 (IPC) - Section 376, Section 506
High Courts03 Feb 2017Dismissed
Central Board of Secondary Education Vs Samarth Mittal
Delhi High Court · (2017) AIR(Delhi) 43 : (2017) 238 DLT 374
Delhi School Education Act, 1973 - Section 43
High Courts02 Feb 2017
RAJKUMAR Vs THE STATE (NCT) OF DELHI
Delhi High Court · (2017) 02 DEL CK 0228
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsProt
High Courts02 Feb 2017
TRILOKI NATH Vs BSES RAJDHANI POWER LIMITED AND ORS.
Delhi High Court · (2017) 02 DEL CK 0227
Constitution of India, Article 226 - Power of High Courts to Issue certain writsCode of Civil Procedure, 1908, Order 2Rule 2
High Courts02 Feb 2017
SANJAY GUPTA Vs ARUN GUPTA
Delhi High Court · (2017) 02 DEL CK 0226
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 6Rule 17,
High Courts02 Feb 2017
N.C.MAHAJAN & ORS. Vs UNION OF INDIA & ANR.
Delhi High Court · (2017) 02 DEL CK 0225
High Courts02 Feb 2017
ARIF Vs STATE
Delhi High Court · (2017) 02 DEL CK 0223
Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtCode of Criminal
High Courts02 Feb 2017
COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION & RURAL TECHNOLOGY (CAPART) & ANR Vs B.R. SUMAN
Delhi High Court · (2017) 02 DEL CK 0222
Central Civil Services (Conduct) Rules, 1964, Rule 3(1)(i)
High Courts02 Feb 2017
NATIONAL INSURANCE CO. LTD Vs ANITA DEVI & ORS
Delhi High Court · (2017) 02 DEL CK 0221
Motor Vehicles Act, 1988, Section 163A, Section 163A - Special provisions as to payment of compensation on structured formula basis
High Courts02 Feb 2017
ABHOY KUMAR JAIN Vs VRAJLAL MANILAL & COMPANY AND OTHERS
Delhi High Court · (2017) 02 DEL CK 0220