High Courts27 Apr 2017

INDERJIT SINGH Vs PUNJAB NATIONAL BANK

Delhi High Court · (2017) 04 DEL CK 0135

Indian Penal Code, 1860, Section 420, Section 468, Section 471 - Cheating and dishonestly inducing delivery of property - Forgery for purpose of cheating - Using as genuin
High Courts27 Apr 2017

AAKASH SHARMA Vs STATE & ANR

Delhi High Court · (2017) 04 DEL CK 0134

Constitution of India, Article 226 - Power of High Courts to Issue certain writsCode of Criminal Procedure, 1973, Section 482, Section 320 - Savin
High Courts26 Apr 2017

SUDESH@VINOD Vs STATE

Delhi High Court · (2017) 04 DEL CK 0130

Code of Criminal Procedure, 1973, Section 161, Section 313, Section 428 - Examination of witnesses by police - Power to examine the accused - Period of detention undergone
High Courts26 Apr 2017

DILBAGH SINGH Vs HIRA LAL

Delhi High Court · (2017) 04 DEL CK 0126

Code of Civil Procedure, 1908, Section 100, Order 12Rule 6 - Second appealTransfer of Property Act, 1882, Section 54, S
High Courts26 Apr 2017Dismissed

AMIT@RAHUL Vs STATE (THRU NCT OF DELHI)

Delhi High Court · (2017) 04 DEL CK 0122

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedArms Act, 1959, Section 25 - Punishment for certain offencesDowry Prohibi
High Courts26 Apr 2017Dismissed

DEVINDER SINGH Vs HARI SINGH

Delhi High Court · (2017) 04 DEL CK 0121

Code of Civil Procedure, 1908, Section 100 - Second appealTransfer of Property Act, 1882, Section 53A - Part performanceRegistration Act, 1908
High Courts26 Apr 2017Disposed Off

Narcotics Control Bureau Vs Unknown Person

Delhi High Court · (2017) 4 ADDelhi 374

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 41, Section 42, Section 43, Section 44, Section 52, Section 60, Section 61, Section 62, Section 63