High Courts10 Feb 2026
Rahul Raj Vs National Education Society For Tribal Students & Ors.
Delhi High Court · (2026) 02 DEL CK 2348
Constitution of India-Articles 14, 16University Grants Commission Act, 1956-Section 2(f), 22, 3
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 312 of 5,754
High Courts10 Feb 2026
Pradeep Kumar Singh Vs The Union Of India & Anr.
Delhi High Court · (2026) 02 DEL CK 2366
High Courts10 Feb 2026
Dalbir Singh Yadav & Ors. Vs Rajdarbar Heritage Ventures Ltd
Delhi High Court · (2026) 02 DEL CK 2369
Contempt of Courts Act, 1971-Section 19, 17, 20Arbitration and Conciliation Act, 1996-Section 9, 11Constitution of India-Article 215, 136
High Courts10 Feb 2026
Dr. Vinod Kumar Jain & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 2883
Fundamental Rules-Rule 56, 56(bb)Constitution of India-Article 309, 14, 16, 226Central Health Service Rules, 2014
High Courts10 Feb 2026
Pr Commissioner Of Income Tax 4 New Delhi Vs HCL Infotech Pvt Ltd
Delhi High Court · (2026) 02 DEL CK 2740
Limitation Act, 1963-Section 5CPC-Section 151Companies Act, 1956-Section 391
High Courts10 Feb 2026
Renu Goyal Vs Edelweiss Asset Reconstruction Company Ltd & Ors.
Delhi High Court · (2026) 02 DEL CK 2761
Constitution of India-Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17, 18, 18(1), second proviso to Section 18, third proviso to Section 18Recovery of Debts Due to Banks and Financial Institutions Act, 1993
High Courts10 Feb 2026
Financial And Risk Organisation Limited Vs The Income Tax Officer Circle Int. Tax 1(3)(1) New Delhi
Delhi High Court · (2026) 02 DEL CK 2766
Constitution of India-Article 226Income Tax Act, 1961-Section 197
High Courts10 Feb 2026
Sopan Projects Vs Great Eastern Energy Corporation Limited
Delhi High Court · (2026) 02 DEL CK 2227
Arbitration and Conciliation Act, 1996-Section 15(2), 32, 15, 21, 11, 13, 14, 32(2), 25, 30, 38, 34, 14(2), 12(2)
High Courts10 Feb 2026
Nuflower Foods And Nutrition Private Limited Vs Kamdhenu Foods Private Limited & Anr.
Delhi High Court · (2026) 02 DEL CK 2220
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 12(2)
High Courts10 Feb 2026
Moneywise Financial Services Pvt Ltd Vs Mr Ankit Singh Propreitor Of Footox Footwear & Ors.
Delhi High Court · (2026) 02 DEL CK 2825
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 12(2), Fourth Schedule
High Courts10 Feb 2026
Axis Finance Limited Vs Sateesh U & Anr.
Delhi High Court · (2026) 02 DEL CK 2828
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 8, 12(2), 21, Fourth ScheduleIndian Stamp Act, 1899
High Courts10 Feb 2026
M/s Sandhu Motor Finance Pvt Ltd Vs Rahul Kashyap
Delhi High Court · (2026) 02 DEL CK 2181
Arbitration and Conciliation Act, 1996-Section 11(5), 21, 12(5), 11(6), 11, 8, 12(2), Fourth Schedule
High Courts10 Feb 2026
Wazid Ali Khan & Anr. Vs Om Prakash Garg
Delhi High Court · (2026) 02 DEL CK 2211
Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure, 1973-Section 357(3)
High Courts10 Feb 2026Allowed
Rajib Sekhar Sahoo Vs The State NCT Of Delhi & Ors
Delhi High Court · (2026) 02 DEL CK 2212
Indian Penal Code-Sections 288, 337, 304ABharatiya Nagarik Suraksha Sanhita-Section 528
High Courts10 Feb 2026Allowed
Sh Tilak Raj & Ors. Vs The State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2215
IPC-Sections 498A/406/34BNSS-Section 528
High Courts10 Feb 2026
Anil Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2216
IPC-Sections 324, 323, 341, 201, 34BNSS-Section 528
High Courts10 Feb 2026
Kusum Roadways Vs Hemkund Fill And Drive & Anr.
Delhi High Court · (2026) 02 DEL CK 2217
Negotiable Instrument Act, 1881-Section 138 read with Section 141
High Courts10 Feb 2026Allowed
Punmeet Kaur @ Poonam Sethi Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2222
Indian Electricity Act (Amend.) 2003-Section 135BNSS-Section 528
High Courts10 Feb 2026
Vineet Gupta & Anr. Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1949
IPC, 1860-Sections 120-B, 406, 420, 467, 468, 471Prevention of Corruption Act, 1988-Section 13(2) read with 13(1)(d)Constitution of India-Articles 14, 21
High Courts10 Feb 2026
Central Secretariat Club Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1937
Societies Registration Act, 1860