High Courts12 Feb 2026Dismissed

Stuti Singh & Anr. Vs Deepak Luthra

Delhi High Court · (2026) 02 DEL CK 1696

Code of Civil Procedure 1908- Section 96, 151, Order 7 Rule 11, Order 7 Rule 11(a), Order 41 Rule 1Transfer of Property Act, 1882- Section 108(c)
High Courts11 Feb 2026Allowed

Gulhasan Gulsher Khan Vs Directorate Of Revenue Intelligence

Delhi High Court · (2026) 02 DEL CK 2439

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 19, 21(c), 23, 23(c), 24, 27A, 29, 36(1), 37, 37(1)(b), 37(1)(b)(ii), 67Code of Criminal Procedure, 1973-Sections 436, 437, 439, 309, 436-AConstitution of India-Articles 14, 19, 21
High Courts11 Feb 2026

Neeraj Kumar Vs State NCT Of Delhi

Delhi High Court · (2026) 02 DEL CK 2441

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480, 58, 187, 187(2), 187(3)Criminal Procedure Code 1973-Section 439, 167, 167(2), 167(3), 57, Chapter XXXIIIBharatiya Nyaya Sanhita, 2023-Section 103(1), 107(1)