Indian Penal Code-Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012-Section 6Code of Criminal Procedure, 1973-Section 164, 482

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High Courts25 Feb 2026

Monish @ Wasim Vs State Govt of NCT of Delhi

Delhi High Court · (2026) 02 DEL CK 2149

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21/25/29, 67

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High Courts25 Feb 2026

National Insurance Co. Ltd. Vs Rajesh & Ors.

Delhi High Court · (2026) 02 DEL CK 2076

Motor Vehicles Act-Section 168, 166(4), 158(6), Schedule IICPC-Order XLI Rule 33

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High Courts25 Feb 2026

United India Insurane Co Ltd Vs Rajmal Kaushik & Ors.

Delhi High Court · (2026) 02 DEL CK 2075

Indian Penal Code, 1860-Sections 279/337Motor Vehicles Act, 1988-Section 166(4)

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High Courts25 Feb 2026

Rakesh Kumar Vs Shriram General Insurance Co Ltd & Ors

Delhi High Court · (2026) 02 DEL CK 2074

Workmen's Compensation Act, 1923-Schedule IMotor Vehicles Act, 1988

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High Courts25 Feb 2026

United India Insurance Co Ltd Vs Sunhero Bano & Ors

Delhi High Court · (2026) 02 DEL CK 2073

Indian Penal Code 1860-Sections 279/304 A

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High Courts25 Feb 2026

Col Harinder Singh (Retd) Vs Govt. Of Nct Of Delhi Through Divisional Commissioner, & Ors.

Delhi High Court · 2025 INSC 404

Delhi Maintenance and Welfare of Senior Citizens Rules, 2009-Rule 22, 22(3), 22(3)(i), 22(3)(iii), 22(3)(iv), 22(4), 23(3)(1)(iv)Maintenance and Welfare of Senior Citizens Act, 2007-Section 4/5Protection of Women from Domestic Violence Act, 2005-Section 17

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High Courts25 Feb 2026

Mrs. Sapna Gupta & Anr. Vs Union Of India & Anr.

Delhi High Court · (2026) 02 DEL CK 2126

Constitution of India-Article 21

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High Courts25 Feb 2026

Smita Kumari Rajgarhia Vs Govt. Of NCT Of Delhi

Delhi High Court · (2026) 02 DEL CK 2123

Constitution of India-Article 21, 47, 14, 15M.P. Municipalities Act, 1961-Section 123CrPC-Section 133

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High Courts25 Feb 2026

Union Of India Thr Its Commander Works Engineer Hills Vs MS Amit Brothers & Anr.

Delhi High Court · (2026) 02 DEL CK 2122

Arbitration and Conciliation Act, 1996-Section 16, 34Constitution of India-Article 226, 226 and 227

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High Courts25 Feb 2026

Neena Mittal & Anr. Vs Union Of India & Ors.

Delhi High Court · (2026) 02 DEL CK 2119

Constitution of India-Article 21

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High Courts25 Feb 2026

Sridhar Lagadapati Vs Union Of India & Ors.

Delhi High Court · (2026) 02 DEL CK 2118

Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009Constitution of India-Article 21

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High Courts25 Feb 2026

Karan Arora Vs Star Health And Allie Insurance Co. Limited & Ors.

Delhi High Court · (2026) 02 DEL CK 2114

IRDAI (Insurance Products) Regulations, 2024Insurance Ombudsman Rules, 2016-Rule 13(i)Insurance Regulatory and Development Authority Act, 1999

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High Courts25 Feb 2026

Bhavna Gulati & Anr. Vs Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 02 DEL CK 2113

National Trust Rules, 2000-Rule 17 sub-Rule 3(a), 17(1)(vi)The Act-Section 15, 16, 16(1), 16(2), 17

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High Courts25 Feb 2026

M/S Jindal Habitat Solutions Pvt. Ltd. Vs Micro And Small Enterprises Facilitation Council & Ors.

Delhi High Court · (2026) 02 DEL CK 2104

Micro, Small and Medium Enterprises Development Act, 2006-Section 18, 18(1), 18(2), 18(3)Arbitration and Conciliation Act, 1996-Section 12, 13, 16, 16(2), 34, 61, 62Constitution of India-Article 226, 227

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High Courts25 Feb 2026

Ahmar Abdullah & Anr. Vs Union Of India Through Deputy Secretary Legal Cell Department Of Health And Family Welfare & Ors.

Delhi High Court · (2026) 02 DEL CK 2106

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High Courts25 Feb 2026

Sugam Technocrats Pvt Ltd Vs The Micro And Small Enterprises Facilitation Council & Anr.

Delhi High Court · 2025 INSC 54

Micro Small and Medium Enterprises Development Act, 2006-Section 8, 18, 18(1), 18(2)

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