High Courts25 Feb 2026

Sajha Manch Vs Delhi Development Authority & Anr.

Delhi High Court · (2026) 02 DEL CK 2492

Delhi Development Act, 1957-Sections 7, 8, 9, 10, 11, 12, 14, 44, 56(1), 7(2)(b), 9(2), 10(2), 10(3)Delhi Development (Master Plan and Zonal Development Plan) Rules, 1959-Rules 5, 6, 7, 8, 9, 10, 11, 13
High Courts25 Feb 2026

Union Of India Vs M/S Rama Constructions Company

Delhi High Court · (2026) 02 DEL CK 2774

Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a)(iv), 34(2)(b)(ii), 48(2)(b), 28(3), 31(7)(a), 31(7)(b), 37Indian Contract Act, 1872-Section 55, 73, 74Interest Act, 1978-Section 2
High Courts25 Feb 2026Allowed

Manoj Vs State

Delhi High Court · (2026) 02 DEL CK 2708

Code of Criminal Procedure, 1973-Section 374(2), 207, 209, 313(1)(b), 232, 235(1)Indian Penal Code, 1860-Sections 342, 323, 34, 376, 376(2)(g), 366, 376(e), 341, 109, 375