High Courts09 Mar 2026
Anil Kumar Wadhwa Vs M/s M2M Buildtech Pvt Ltd & Ors.
Delhi High Court · (2026) 03 DEL CK 1738
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 11(6-A), 8, 37, 16, 12(2), 9, 17, Fourth Schedule
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Delhi High Court judgments
1,14,955 judgments · page 269 of 5,748
High Courts09 Mar 2026
Cars24 Services Private Ltd Vs Dreams Car
Delhi High Court · (2026) 03 DEL CK 1739
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17Contempt of Courts Act, 1971-Sections 11 & 12
High Courts09 Mar 2026
Hero Fincorp Limited Vs Best Hawk Infosystems Private Ltd & Ors.
Delhi High Court · (2026) 03 DEL CK 1742
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 11(6), 11(6-A), 8, 37, 16, 12(2), 17, Fourth ScheduleStamp Act, 1899
High Courts09 Mar 2026
Radhey Lal Gupta & Ors. Vs Galaxy Healthcare & Ors.
Delhi High Court · (2026) 03 DEL CK 1753
Arbitration and Conciliation Act, 1996-Section 9, 17Code of Civil Procedure, 1908-Section 151
High Courts09 Mar 2026
United India Insurance Co Ltd Vs Shakil Ahmed & Ors
Delhi High Court · (2026) 03 DEL CK 1757
General Clauses Act, 1897
High Courts09 Mar 2026
United India Insurance Co Ltd Vs Rajesh Jain & Ors
Delhi High Court · (2026) 03 DEL CK 1762
Motor Vehicles Act, 1988-Section 168, 166, 158Code of Civil Procedure, 1908-Order XLI Rule 33
High Courts09 Mar 2026
Subham Saxena Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 1773
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439, 437(6)Indian Penal Code, 1860-Sections 408, 476, 468, 471, 120-B, 467
High Courts09 Mar 2026
Archana Chopra Vs Anuj Guglani & Ors.
Delhi High Court · (2026) 03 DEL CK 1775
Delhi High Court Act, 1966-Section 10(1)Civil Procedure Code, 1908-Order VI Rule 4, VII Rule 11, VII Rule 11(a) & (d), XXXIX Rule 1 & 2
High Courts09 Mar 2026Allowed
Smt. Saira Banu Khan & Ors. Vs Mohammad Saleem & Ors.
Delhi High Court · 2025 INSC 1187
Code of Civil Procedure, 1908-Order XV-A, XXXIX Rule 10, Section 122, 151Delhi Land (Restriction on Transfer) Act, 1972-Section 4Land Acquisition Act, 1894-Section 48
High Courts09 Mar 2026Dismissed
Novo Nordisk A/S Vs Dr Reddys Laboratories Limited & Anr
Delhi High Court · (2026) 03 DEL CK 0438
Code of Civil Procedure, 1908- Order 39Patents Act, 1970- Section 13, 13(1)(b), 13(2), 47, 48, 64, 64(1)(a), 64(1)(e), 64(1)(f), 107(1)
High Courts09 Mar 2026Dismissed
M/s JSW Ispat Steel Limited (Now Known As Jsw Steel Limited) Vs M/s Gas Authority Of India Limited
Delhi High Court · (2026) 03 DEL CK 0452
Arbitration and Conciliation Act, 1996- Section 30, 31(1), 31(3), 34, 34(2), 34(2A), 37, 37(1)(c)Commercial Courts Act, 2015- Section 13Specific Relief Act, 1963- Section 12(2), 12(3)
High Courts09 Mar 2026Allowed
Suhail Vs State Of Nct Delhi
Delhi High Court · (2026) 03 DEL CK 0451
Indian Penal Code, 1860- Section 34, 302, 392, 397Arms Act, 1959- Section 25, 27
High Courts09 Mar 2026Allowed
Mohan Lal Choudhary Vs State Through Sho Special Cell
Delhi High Court · (2026) 03 DEL CK 0450
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 18, 27, 29, 41, 42
High Courts09 Mar 2026Allowed
Shatan Bishnoi @ Santosh Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0449
Narcotic Drugs and Psychotropic Substances Act, 1985- Section 18, 24, 29
High Courts09 Mar 2026Allowed
Parmanad @ Parveen Vs State Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0448
Bharatiya Nyaya Sanhita, 2023- Section 209Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20(B)(ii)(C), 29, 37
High Courts09 Mar 2026Disposed Of
Vijay Bhel & Ors. Vs Suresh Chand Gupta
Delhi High Court · (2026) 03 DEL CK 0447
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 9 Rule 7
High Courts09 Mar 2026Allowed
Ghunna Ram Vs Union Of India And Ors
Delhi High Court · (2026) 03 DEL CK 0440
Central Civil Services and Posts) Rules, 1979- Rule 5(c), 5(c)(i)
High Courts09 Mar 2026Dismissed
Narendra Singh Vs Union Of India & Ors
Delhi High Court · (2026) 03 DEL CK 0439
Constitution of India, 1950- Article 309
High Courts03 Mar 2026
New India Assurance Co. Ltd. Vs Saleem Khan Mewati & Ors.
Delhi High Court · (2026) 03 DEL CK 1807
Indian Penal Code, 1860-Section 279, 338