High Courts10 Mar 2026

Ritu Butalia Vs State & Anr.

Delhi High Court · (2026) 03 DEL CK 1811

Code of Criminal Procedure, 1973-Section 482Income Tax Act, 1961-Section 276C(1), 277, 132(4), 279(1)Indian Penal Code, 1860-Section 191
High Courts10 Mar 2026Allowed

Paras Jain & Anr. Vs Nemo

Delhi High Court · (2026) 03 DEL CK 1906

Hindu Marriage Act, 1955-Section 14, 14(1), 13B(1), 13B(2)Marriage Laws (Amendment) Act, 1976
High Courts10 Mar 2026

Sh. Mohd Rahees Vs Union Of India

Delhi High Court · (2026) 03 DEL CK 1908

Code of Civil Procedure, 1908-Order XXII Rule 9, Section 151Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 124-A, 123(c)(2)
High Courts10 Mar 2026

Murari Kumar Singh Vs Union Of India & Anr.

Delhi High Court · (2026) 03 DEL CK 1928

Border Security Force Act, 1968-Section 19(a), 19(b), 19(d), 22(e), 26, 40, 53, 70Border Security Force Rules, 1969-Rule 38(1), 45, 48, 49, 51, 60, 63(1), 63(4), 63(5), 63(6), 134, 142(2), 143, 143(4)(a), 157, 160, 161, 163(1)Constitution of India-Article 226, 227
High Courts10 Mar 2026

Kali Charan & Anr. Vs UOI & Anr.

Delhi High Court · (2026) 03 DEL CK 1931

Code of Criminal Procedure, 1973-Section 374, 386(b)(i), 482, 207, 313(1)(b), 308, 306, 307, 313, 235(1)Indian Penal Code, 1860-Section 120-B, 409, 201, 467, 471Prevention of Corruption Act, 1947-Section 5(1)(c), 5(1)(d), 5(2), 5(1)(e)