High Courts23 Mar 2026
Shyam Sunder Vs Surender Singh Verma & Anr.
Delhi High Court · (2026) 03 DEL CK 2210
Arbitration and Conciliation Act, 1996-Section 34, 37
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Delhi High Court judgments
1,14,955 judgments · page 239 of 5,748
High Courts23 Mar 2026
Zoya Khan Vs State NCT Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2206
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Mar 2026
Md Sajid Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2026) 03 DEL CK 2205
Bharatiya Nyaya Sanhita, 2023-Section 125(a), 281Indian Penal Code-Section 279, 337Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Mar 2026Allowed
Sahil Puri & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2203
IPC-Sections 498A/406/34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Mar 2026
UOI & Ors. Vs B.N. Chaubey & Ors.
Delhi High Court · (2026) 03 DEL CK 2202
Border Security Force (Air Wing, non-combatised Group C and D posts) Recruitment Rules, 1996-Column 12BSF (Seniority, Promotion and Superannuation of Officers) Rules, 1978-Rule 12Reserve and Auxiliary Air Force Act, 1952-Section 25
High Courts23 Mar 2026
Steel Authority Of India Lmited Vs Larsen And Toubro Ltd.
Delhi High Court · (2026) 03 DEL CK 2225
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2-A), 34(3), 34(2)(b)(ii), 48, 48(2)(b), 28(1)(a), 28(3), 75, 81Contract Act, 1872-Section 23
High Courts23 Mar 2026Allowed
Hitesh Miglani Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2221
Customs Act, 1962-Section 2(33), 7, 11, 77, 102, 108, 110, 111, 111(d), 112, 114AA, 125, 125(1), 129 DDForeign Trade (Development and Regulation) Act, 1992-Section 3, 7, 11Foreign Trade (Exemption from Application of Rules in Certain Cases) Order, 1993-Rule 3(1)(h)
High Courts23 Mar 2026
Surender Nagar Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2248
Constitution of India-Article 226, 227ITBP Force Rules, 1994-Rule 26(3), 17
High Courts23 Mar 2026Allowed
Wirtgen GmbH Vs Controller General Of Patents, Designs And Trademarks & Ors.
Delhi High Court · (2026) 03 DEL CK 2240
Patents Act, 1970-Section 117A, 2(1)(ja), 10, 10(4)(c), 10(5), 12, 14, 15
High Courts23 Mar 2026
Union Of India & Ors. Vs Gp Capt Rajesh Kumar Singh Jadon (Retd)
Delhi High Court · (2026) 03 DEL CK 2268
Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts23 Mar 2026
Vineet Singh Vs Oriental Insurance Co Ltd & Ors
Delhi High Court · (2026) 03 DEL CK 2264
Indian Penal Code 1860-Sections 279, 338MV Act
High Courts23 Mar 2026
Sanju Chaudhary & Ors. Vs Jitender Kumar & Ors.
Delhi High Court · (2026) 03 DEL CK 2263
Indian Penal Code, 1860-Sections 279/337/304A/427
High Courts23 Mar 2026
Magma HDI General Insurance Co Ltd Vs Naresh Pandit & Ors.
Delhi High Court · (2026) 03 DEL CK 2287
High Courts23 Mar 2026
Sh. Mahender Yadav Vs South Delhi Municipal Corporation & Anr.
Delhi High Court · 2024 INSC 816
Indian Penal Code 1860-Sections 279, 338Juvenile Justice (Care and Protection of Children) Act, 2015-Section 94(2), 94Aadhaar Act
High Courts23 Mar 2026
Pankaj Gupta Vs Enforcement Directorate Thr Additional Director
Delhi High Court · (2026) 03 DEL CK 2285
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976Foreign Exchange Management Act, 1999-Section 3(d), 19, 3(b), 10(6)Foreign Exchange Management (Realisation, Repatriation and Surrender of Foreign Exchange) Regulations, 2000-Regulation 6(1)
High Courts23 Mar 2026Allowed
Daewoong Pharmaceutical Co. Ltd. & Anr. Vs Controller General Of Patents Designs And Trademarks
Delhi High Court · (2026) 03 DEL CK 2284
Patents Act, 1970-Section 117A, 15, 3(d), 2(1)(ja)Tribunals Reforms Act, 2021Code of Civil Procedure, 1908-Order XLI Rule 27, XLI Rules 28 and 29
High Courts23 Mar 2026
Pricewaterhousecoopers Private Limited Vs Dialogue And Development Commission Of Delhi & Anr.
Delhi High Court · (2026) 03 DEL CK 2283
High Courts23 Mar 2026
Sai Eternal Foundation Vs National Highways Logistics Management Ltd. (NHLML)
Delhi High Court · (2026) 03 DEL CK 2282
High Courts23 Mar 2026
Vipin Kumar Tyagi Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 2280
Right to Information Act, 2005-Section 8(1)(d), 19(1), 19(3)