High Courts13 Apr 2026
Ms. Mira Devi & Anr. Vs Nine O Nine Structures Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 2271
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 11(6-A), 8, 37, 16, 12(2), Fourth Schedule
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Delhi High Court judgments
1,14,166 judgments · page 214 of 5,709
High Courts13 Apr 2026
Skylord Solutions Pvt. Ltd. Vs Jetsetgo Aviation Services Pvt. Ltd.
Delhi High Court · (2026) 04 DEL CK 2147
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 37, 11(6-A), 16, 12(2)
High Courts13 Apr 2026
Manpar Icon Technologies Vs Assistant Commissioner & Anr.
Delhi High Court · (2026) 04 DEL CK 2273
Central Goods and Service Tax Act, 2017-Section 74, 161, 160, 107CGST Rules-Rule 109AConstitution of India-Article 226
High Courts13 Apr 2026Allowed
Karan Rastogi & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2140
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528BNS-Section 318(4)IPC-Section 420
High Courts13 Apr 2026
Rahul Singh & Ors. Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2141
IPC-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 Apr 2026Allowed
Vishal Mourya & Ors. Vs State Through Sho Uttam Nagar & Anr.
Delhi High Court · (2026) 04 DEL CK 2142
IPC-Section 498A, 406, 34, 354CBharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts13 Apr 2026Disposed Of
Dr. Rupamanjari Ghosh Vs Jawaharlal Nehru University
Delhi High Court · (2026) 04 DEL CK 2007
JNU House Allotment Rules-Rule 10.4, 10.2, 10.2(vii)Rules for Allotment of Residences-Rule 10.2Ordinance for Regulating Leave to Teachers of the University
High Courts13 Apr 2026Disposed Of
Sandeep Singh Vs Union Of India & Anr.
Delhi High Court · (2026) 04 DEL CK 2010
Information Technology Act, 2000-Section 69AInformation Technology (Procedure and Safeguards for Blocking for Access of Information by Public) Rules, 2009-Rules 8 & 9Constitution of India-Article 14, 19(l)(a) and 21
High Courts13 Apr 2026Disposed Of
Ms. X Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2012
Assisted Reproductive Technology (Regulation) Act, 2021-Section 22, 22(1)(a)Constitution of India-Article 21Insurance Regulatory and Development Authority Act, 1999
High Courts13 Apr 2026Dismissed
Shiva Buildtech Pvt. Ltd. & Ors. Vs Aggcon Equipments International Pvt. Ltd. & Ors.
Delhi High Court · (2026) 04 DEL CK 2062
Delhi High Court (Original Side) Rules, 2018-Rule 5 Chapter II, Chapter VII Rule 2, 4 of Chapter VII, 15, 16, 5Commercial Courts ActLimitation Act, 1963-Section 34(3), 5, 17, 29(2), 4 to 24
High Courts13 Apr 2026Dismissed
Mayank Jain Proprietor Of Mahaveer Udyog Vs Atulya Discs Pvt Ltd & Ors.
Delhi High Court · (2026) 04 DEL CK 2078
Act-Section 17CPC-Order XXXIX Rule 1 and 2
High Courts13 Apr 2026Disposed Of
Adobe Incorporated & Ors. Vs YY & Ors.
Delhi High Court · (2026) 04 DEL CK 2079
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXVI Rule 9, XXXIX Rule 7, Section 151
High Courts13 Apr 2026Allowed
Rishabh Gehlot Vs State (Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0690
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 479Indian Penal Code, 1860- Section 120B, 406, 409, 420, 506Protection of Children from Sexual Offences Act, 2012- Section 10
High Courts13 Apr 2026Allowed
Prakash Pal And Ors Vs State Of Gnct Of Delhi And Anr
Delhi High Court · (2026) 04 DEL CK 0689
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts13 Apr 2026Dismissed
Anju @Sonia @ Baby Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0688
Indian Penal Code, 1860- Section 120B, 302, 328, 364, 365, 392
High Courts13 Apr 2026Disposed Of
Gulshan Khurana Vs Manju Monga
Delhi High Court · (2026) 04 DEL CK 0687
Code of Civil Procedure, 1908- Section 100, Order 7 Rule 11Transfer of Property Act, 1882- Section 106Registration Act, 1908- Section 17(1)(d)
High Courts13 Apr 2026Dismissed
Manpar Icon Technologies Vs Assistant Commissioner, Cgst Division Kirti Nagar And Anr
Delhi High Court · (2026) 04 DEL CK 0686
Constitution of India, 1950- Article 226Central Goods and Service Tax Act, 2017- Section 74, 107, 160, 161Central Goods and Services Tax Rules, 2017- Rule 109A
High Courts13 Apr 2026Dismissed
Kiran Devi & Ors Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0685
Railway Claims Tribunal Act, 1987- Section 23
High Courts13 Apr 2026Dismissed
Radiance Infracon And Developers Pvt Ltd Vs GLS Infratech Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 0684
Code of Civil Procedure, 1908, 1908- Section 151Arbitration and Conciliation Act, 1996- Section 28, 28(2), 34, 34(2)(b)(ii), 34(4), 37Commercial Courts Act, 2015- Section 13
High Courts13 Apr 2026Disposed Of
Bishan Singh Jasbir Singh Jwellers Llp Vs Mount Spring Beverages Private Limited
Delhi High Court · (2026) 04 DEL CK 0683
Constitution of India, 1950- Article 227Code of Civil Procedure 1908- Section 151