High Courts13 Apr 2026
Legrand France & Ors. Vs Bhawani Singh & Anr.
Delhi High Court · (2026) 04 DEL CK 2418
Trade Marks Act, 1999-Section 47(1)(a), 47(1)(b), 57, 11(1), 11(2), 11(3)(a), 11(10), 18, 29
COURT ARCHIVE
Delhi High Court judgments
1,14,145 judgments · page 213 of 5,708
High Courts13 Apr 2026
Titagarh Rail Systems Limited Vs Railway Board, Ministry Of Railways, Government Of India
Delhi High Court · (2026) 04 DEL CK 2419
Arbitration and Conciliation Act, 1996-Section 37, 34, 12(5), 12(4), 13(2), 16(2), 29B, 29-A, 11(6), 21, 33, 4, 7, Seventh ScheduleCommercial Courts Act, 2015-Section 13Contract Act, 1872-Section 9
High Courts13 Apr 2026
Mukesh Kora & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2439
High Courts13 Apr 2026
Ashok Kumar & Ors. Vs Government Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2445
High Courts13 Apr 2026
New Delhi Municipal Council Through Its Chairman & Anr. Vs Kalpana Sharma & Ors.
Delhi High Court · (2026) 04 DEL CK 2447
Constitution of India-Article 141, 144, 14, 16 and 21Industrial Disputes Act, 1947U.P. Industrial Disputes Act, 1947-Section 6N, 6E
High Courts13 Apr 2026
Union Of India & Ors. Vs Association Of Radio And Television Engineering Employees & Anr.
Delhi High Court · (2026) 04 DEL CK 2472
High Courts13 Apr 2026
Rajiv Kumar Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 04 DEL CK 2509
Code of Civil Procedure, 1908-Section 151Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts13 Apr 2026
Sh. Anil Kumar Vs Registrar Of Co-Operative Societies Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 2510
Negotiable Instrument Act-Section 138
High Courts13 Apr 2026
Ranjana Chandna Vs Public Works Department & Ors.
Delhi High Court · (2026) 04 DEL CK 2511
Constitution of India-Article 226
High Courts13 Apr 2026
Vivek Insa Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2552
Constitution of India-Article 226
High Courts13 Apr 2026
Urvashi Aggarwal Vs Inder Paul Aggarwal
Delhi High Court · (2026) 04 DEL CK 2300
Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 9Indian Evidence Act, 1872-Section 73Family Courts Act, 1984-Section 19
High Courts13 Apr 2026
Shabnam Vs Manju Rohatgi
Delhi High Court · (2026) 04 DEL CK 2279
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 17
High Courts13 Apr 2026
Bishan Singh Jasbir Singh Jwellers LLP Vs Mount Spring Beverages Private Limited
Delhi High Court · (2026) 04 DEL CK 2296
Constitution of India-Article 227Code of Civil Procedure 1905-Section 151
High Courts13 Apr 2026
Praveen Kumar Vs Neeraj Kant Singhal
Delhi High Court · (2026) 04 DEL CK 2281
Constitution of India-Article 227
High Courts13 Apr 2026
ABC Vs Indira Gandhi Delhi Technical University For Women & Ors.
Delhi High Court · (2026) 04 DEL CK 2204
Rights of Persons with Disabilities Act, 2016Delhi Act No. 9 of 2012
High Courts13 Apr 2026
Narendra Singh Vs The Chairman, The New India Assurance Co. Ltd. & Ors.
Delhi High Court · (2026) 04 DEL CK 2226
General Insurance Business (Nationalisation) Act, 1972-Section 16(1)(g)
High Courts13 Apr 2026
Millennium Education Management Private Limited Vs Sharda Foundation
Delhi High Court · (2026) 04 DEL CK 2268
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2)
High Courts13 Apr 2026
Asia Shipping International Transport Private Limited Vs Mr Abdul Salam Khan
Delhi High Court · (2026) 04 DEL CK 2269
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12(2), 17
High Courts13 Apr 2026
Vistra ITCL (India) Limited Vs Pranav Ansal & Anr.
Delhi High Court · (2026) 04 DEL CK 2270
Insolvency and Bankruptcy Code, 2016-Section 7, 14(4), 53, 94, 95, 96, 99, 100, 101, 106, 112, 114RERA-Section 71(1), 88Recovery of Debts Due to Banks and Financial Institutions Act, 1993
High Courts13 Apr 2026
Ms. Mira Devi & Anr. Vs Nine O Nine Structures Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 2271
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 11(6-A), 8, 37, 16, 12(2), Fourth Schedule