High Courts03 Feb 2023Disposed Of
Raj Kumar Vs Punjab And Sind Bank & Ors.
Delhi High Court · (2023) 02 DEL CK 4170
Punjab and Sind Bank Officer Employees' (Discipline and Appeal) Regulations, 1981-Regulation 4Constitution of India-Article 14
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Delhi High Court judgments
1,37,242 judgments · page 2,012 of 6,863
High Courts03 Feb 2023Allowed
Sunil Chaurasia Vs District And Sessions Judge (HQS)
Delhi High Court · (2023) 02 DEL CK 4173
Constitution of India-Article 14, 16Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012
High Courts03 Feb 2023Disposed Of
Smt. Savitri Devi Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4174
High Courts03 Feb 2023
Bilal Ahmad Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 02 DEL CK 4175
Delhi School Education Rules, 1973-Rule 116
High Courts03 Feb 2023Dismissed
Satish Vs State Of NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4188
IPC-Section 302, 34
High Courts03 Feb 2023Disposed Of
Indian Private Ports And Terminals & Anr. Vs UOI & Ors.
Delhi High Court · (2023) 02 DEL CK 4209
High Courts03 Feb 2023Disposed Of
Vinita Anthwal & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4227
High Courts03 Feb 2023Dismissed
Mohd Abid Hussain Vs The State
Delhi High Court · (2023) 02 DEL CK 4232
Cr.P.C-Section 374, 164, 313IPC-Section 354The Protection of Children from Sexual Offences Act, 2012-Section 8, 9(m), 10, 29, 30
High Courts03 Feb 2023Disposed Of
PSL Infratech Private Limited Vs National Highways Authority Of India & Anr.
Delhi High Court · (2023) 02 DEL CK 4241
High Courts03 Feb 2023Disposed Of
Ehtesham Qutubuddin Siddique Vs CPIO, Publications Division Ministry Of Information And Broadcasting
Delhi High Court · (2023) 02 DEL CK 4244
Right to Information Act, 2005-Sections 4(4), 6, 7(1), 7(5), 8, 8(1)(a), 8(1)(h), 8(2), 10, 19(1), 19(3), 24RTI Rules-Rules 4, 5Maharashtra Control of Organised Crime Act (MACOCA), 1999
High Courts03 Feb 2023Dismissed
Dinesh Verma Vs State Govt. Of NCT & Anr.
Delhi High Court · (2023) 02 DEL CK 4255
Cr.P.C.-Section 482, 251, 263(g)Negotiable Instruments Act-Sections 138, 139, 143, 145 and 145(2)
High Courts03 Feb 2023Allowed
Aakriti Kapoor Vs Abhinav Agarwal
Delhi High Court · (2023) 02 DEL CK 4256
Constitution of India-Article 227Hindu Marriage Act-Section 13-B(2), 26Code of Civil Procedure (CPC)-Order X Rule 2, X, XVIII
High Courts03 Feb 2023Disposed Of
Har Prasad @ Harish Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4282
Code of Criminal Procedure, 1973-Section 374Indian Penal Code, 1860-Sections 392, 452, 411, 397, 34
High Courts03 Feb 2023Disposed Of
Sukhbir & Ors. Vs Union Of India
Delhi High Court · (2023) 02 DEL CK 4292
High Courts03 Feb 2023
Hoshiar Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 02 DEL CK 4293
High Courts03 Feb 2023Allowed
Zapsell Retail Vs Commissioner, State Goods And Services Tax Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4309
Central Sales Tax (Registration & Turnover) Rules, 1957-Rule 5(14)Central Sales Tax Act, 1956Haryana Value Added Tax Act, 2003
High Courts03 Feb 2023Dismissed
Hemani Malhotra Vs High Court Of Delhi
Delhi High Court · (2023) 02 DEL CK 4355
High Courts03 Feb 2023Disposed Of
Directorate Of Enforcement Vs Anoop Kumar Gupta
Delhi High Court · (2023) 02 DEL CK 4335
High Courts03 Feb 2023Disposed Of
Marg ERP Limited Through Its Auth. Representative Mr. Mahender Singh Vs Commissioner Of Delhi Goods And Service Tax, Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4331
Central Goods and Services Tax Act, 2017-Section 73
High Courts03 Feb 2023Disposed Of
M/s. Goel Metal And Strips Company Vs M/s. Goyal And Goel Stainless Steels & Ors.
Delhi High Court · (2023) 02 DEL CK 4327
Code of Civil Procedure, 1908-Order 37, 38 Rule 5, 38 Rule 6, Section 94, 151Commercial Courts Act, 2015