High Courts06 Feb 2023Dismissed
Mohd Shahdab Vs Dinesh Dhawan
Delhi High Court · (2023) 02 DEL CK 4334
Civil Procedure Code, 1908-Section 96, 100
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 2,011 of 6,863
High Courts06 Feb 2023Disposed Of
Shriram Transport Finance Company Ltd. Vs Sanjay Aggarwal & Anr.
Delhi High Court · (2023) 02 DEL CK 4324
Arbitration & Conciliation Act, 1996-Section 34, 12, Fourth Schedule
High Courts06 Feb 2023Disposed Of
Louis Vuitton Malletier Vs Capital General Store & Ors
Delhi High Court · (2023) 02 DEL CK 0041
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 21 Rule 32Arbitration And Conciliation Act, 1996 — Section 17(2)Trademarks Act, 1999 — Section 103, 104, 105
High Courts06 Feb 2023Disposed Of
Milan Saini Vs Kamal Kumar & Anr
Delhi High Court · (2023) 02 DEL CK 0030
Indian Penal Code, 1860 — Section 177, 181, 182, 205, 436, 463, 464, 465, 466, 467, 471Code Of Criminal Procedure, 1973 — Section 195, 195(1)(b), 195(1)(b)(ii), 340, 482Code Of Civil Procedure, 1908 — Section 151
High Courts03 Feb 2023Disposed Of
Ritu Johari Vs Vineet Taneja & Ors.
Delhi High Court · (2023) 02 DEL CK 4321
CPC-Section 151
High Courts03 Feb 2023Disposed Of
National Insurance Co Ltd Vs Vandana & Ors
Delhi High Court · (2023) 02 DEL CK 4277
Motor Vehicles Act, 1988-Section 173, Chapter XI, 145 to 164, 147(3), 147(4), 147(5), 149(1), 149(2)Civil Procedure Code-Order XXI Rule 1, XII Rule 8
High Courts03 Feb 2023Disposed Of
Poonam Sharma Vs Director Of Education & Ors.
Delhi High Court · (2023) 02 DEL CK 4061
Delhi School Education Rules, 1973-Rule 96(3)(B), 112, 112(4), 112(7)Delhi School Education Act, 1973-Section 8(3)Constitution of India-Article 14, 226
High Courts03 Feb 2023Disposed Of
Ramesh Prasad Singh Vs Government Of NCT Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4066
CPC-Section 151
High Courts03 Feb 2023Disposed Of
Sameer Kaushik Vs Sriram Compounds Private Limited
Delhi High Court · (2023) 02 DEL CK 4082
CPC, 1908-Order VII Rule 14, VII Rule 14 sub Rule 3
High Courts03 Feb 2023Dismissed
K S Pathania & Anr. Vs Mohan Jha & Ors.
Delhi High Court · (2023) 02 DEL CK 4090
CPC, 1908-Order I Rule 10
High Courts03 Feb 2023Disposed Of
Asif Ali Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4092
Code of Criminal Procedure, 1973-Section 439Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 21, 29, 37, 41(1), 41(2), 42, 42(1), 42(2), 50UAPA-Section 43-D(5)
High Courts03 Feb 2023Disposed Of
Gagan Khokha Vs State NCT Of Delhi
Delhi High Court · (2023) 02 DEL CK 4096
Code of Criminal Procedure, 1973-Section 438, 164Indian Penal Code, 1860-Sections 323, 342, 376, 354, 450, 454, 506, 509, 34, 457
High Courts03 Feb 2023Dismissed
Toyota Jidosha Kabushiki Kaisha Vs Tech Square Engineering Pvt. Ltd. & Anr.
Delhi High Court · (2023) 02 DEL CK 4107
Trade Marks Act, 1999-Sections 11(1), 11(2), 11(3), 11(10), 11, 12, 18, 36E, 154, 57Tribunals Reforms Act, 2021
High Courts03 Feb 2023Allowed
Societe Des Produits Nestle SA Vs The Controller Of Patents And Design & Anr.
Delhi High Court · (2023) 02 DEL CK 4108
Patents Act, 1970-Section 117A, 15, 3(i), 59, 2(1)(ja), 3(e), 57, Sub-Section 3 of Section 57, Sub-Section (1) of Section 58, 58, 10(4), 10Patents (Amendment) Act 2005CPC-Order XI Rule 1(4)
High Courts03 Feb 2023Dismissed
Toyota Jidosha Kabushiki Kaisha Vs Tech Square Engineering Pvt. Ltd. & Anr.
Delhi High Court · (2023) 02 DEL CK 4110
Trade Marks Act, 1999-Sections 11(1), 11(2), 11(3), 11(4), 11(10), 12, 18, 57, 36E, 154Tribunals Reforms Act, 2021
High Courts03 Feb 2023Dismissed
Toyota Jidosha Kabushiki Kaisha Vs Tech Square Engineering Pvt. Ltd. & Anr.
Delhi High Court · (2023) 02 DEL CK 4111
Trade Marks Act, 1999-Sections 11(1), 11(2), 11(3), 11(10), 12, 18, 36E, 154 and 57Tribunals Reforms Act, 2021
High Courts03 Feb 2023Disposed Of
T C Goyal & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4137
IPC-Section 406, 420, 120B
High Courts03 Feb 2023Disposed Of
Shobha Vs The State
Delhi High Court · (2023) 02 DEL CK 4142
Cr.P.C., 1973-Section 438, 161Indian Penal Code, 1860-Section 304B, 34, 498AConstitution of India-Article 21
High Courts03 Feb 2023Disposed Of
Kapil Alias Lekhraj & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 02 DEL CK 4145
IPC 1860-Section 34, 406, 498-AConstitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482, 320
High Courts03 Feb 2023Partly Allowed
Kumkum Bhardwaj Vs Shashi Kiran Kapoor & Ors.
Delhi High Court · (2023) 02 DEL CK 4169
CPC-Order 7 Rule 11, 10