Code of Civil Procedure, 1908-Section 47, Order XXI Rule 58, XXI Rules 5 and 6Arbitration and Conciliation Act, 1996-Sections 5, 34, 36Limitation Act-Section 5

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High Courts27 Mar 2023Disposed Of

Shiv Mangal Singh Vs Panna Lal & Ors

Delhi High Court · (2023) 03 DEL CK 4122

Code of Civil Procedure, 1908-Order XXXIX Rule 2(A)Constitution of India-Article 227

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High Courts27 Mar 2023Dismissed

Yashwant Sahu & Anr. Vs Ashok Kumar & Anr.

Delhi High Court · (2023) 03 DEL CK 4120

Delhi Rent Control Act, 1958-Section 38CPC, 1908-Order IX Rule 13, Section 35BConstitution of India-Article 227

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High Courts27 Mar 2023Disposed Of

Rashtriya Transport Corporation Vs Commissioner Of Delhi Goods And Service Tax

Delhi High Court · (2023) 03 DEL CK 4115

Delhi Value Added Tax Act, 2004-Section 3(9), 32, 61, 74(1), 86(14), 86(19)

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High Courts27 Mar 2023Disposed Of

B.R.T.T. College Vs National Council For Teacher Education & Anr.

Delhi High Court · (2023) 03 DEL CK 4159

National Council For Teacher Education Act, 1993-Section 17, 14(3), 15(3)National Council For Teacher Education (Recognition Norms & Procedure) Regulations, 2014-Regulation 7(14), Clause 2(b)

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High Courts27 Mar 2023Dismissed

Dabur India Limited Vs The Advertising Standards Council Of India

Delhi High Court · (2023) 03 DEL CK 4673

Code of Civil Procedure, 1908-Order VII Rule 14(3), Section 151, VII Rule 14, VI Rule 17Indian Contract Act, 1872

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High Courts27 Mar 2023Disposed Of

M/s Hero Fincorp Ltd Vs M/s Shahdara X-Ray And Pathology Centre & Ors.

Delhi High Court · (2023) 03 DEL CK 4710

Arbitration and Conciliation Act, 1996-Section 11, 12(1)Companies Act, 1956SARFAESI Act, 2002-Section 13(2)

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High Courts27 Mar 2023Disposed Of

M/s Ambience Commercial Developers Pvt Ltd Vs M/s Medusa Fashion

Delhi High Court · (2023) 03 DEL CK 4707

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 12(1)Companies Act, 1956The Delhi International Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2018

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High Courts27 Mar 2023

Ischemix LLC Vs The Controller Of Patents

Delhi High Court · (2023) 03 DEL CK 4699

Patents Act-Section 3(d)Patents Rules

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