High Courts28 Mar 2023Disposed Of
Ela Chahar (Nauhwar) Vs Kapil Nauhwar
Delhi High Court · (2023) 03 DEL CK 4814
Code of Criminal Procedure, 1973-Section 125, 126(1)
COURT ARCHIVE
Delhi High Court judgments
1,37,210 judgments · page 1,931 of 6,861
High Courts28 Mar 2023Disposed Of
Vivo Mobile India Pvt. Ltd. Vs Directorate Of Enforcement
Delhi High Court · (2023) 03 DEL CK 4803
Prevention of Money-Laundering Act, 2002-Section 17(1A), 17, 8, 8(3), 26Income-tax Act, 1961-Section 132
High Courts28 Mar 2023Disposed Of
Urmil Properties And Investment Pvt Ltd Vs Registrar Of Companies & Ors.
Delhi High Court · (2023) 03 DEL CK 4802
Companies Act, 2013-Section 77(1), 82, 82(1), 83, 87Companies (Registration of Charges) Rules 2014-Rule 8(1)
High Courts28 Mar 2023Disposed Of
Dainik Samachar Ltd Through Its Director Mrs Kiran Chopra Vs The Registrar Of Newspaper For India Through The Press Registrar & Anr.
Delhi High Court · (2023) 03 DEL CK 4799
Press and Registration of Books Act, 1867-Section 5(2)(E), 6, 20Companies Act, 2013-Table F of Schedule 1
High Courts28 Mar 2023Disposed Of
Kathija Khatoon & Ors. Vs M/s UFC Projects Pvt Ltd & Ors.
Delhi High Court · (2023) 03 DEL CK 4751
Motor Vehicle Act, 1988-Section 173
High Courts28 Mar 2023Allowed
Asha Madan Alias Dolly Alias Asha Arora Vs State (GNCT Of Delhi)
Delhi High Court · (2023) 03 DEL CK 4749
Cr.P.C.-Section 439IPC-Sections 420, 468, 471, 201, 506, 174A, 34
High Courts28 Mar 2023Allowed
Asha Madan Alias Dolly Alias Asha Arora Vs State (GNCT Of Delhi)
Delhi High Court · (2023) 03 DEL CK 4748
Cr.P.C.-Section 439, 82IPC-Section 420, 174A
High Courts28 Mar 2023Disposed Of
Dr. Paramjit Singh Nagi Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4742
CCS (Leave) Rules-Rule 50 (5)
High Courts28 Mar 2023Dismissed
Delhi Development Authority Vs Romesh Kumar Bajaj
Delhi High Court · (2023) 03 DEL CK 4735
High Courts28 Mar 2023Disposed Of
Const Kamal Sarkar Vs Union Of India Through Its Secretary Ministry Of Home
Delhi High Court · (2023) 03 DEL CK 4816
High Courts28 Mar 2023Disposed Of
Mr Sanjeev Tiwari Vs Union Of India & Ors
Delhi High Court · (2023) 03 DEL CK 4761
High Courts28 Mar 2023Allowed
Sahara Medical Store Vs Union Of India & Ors.
Delhi High Court · (2023) 03 DEL CK 4756
Constitution of India-Article 20(2)
High Courts28 Mar 2023Dismissed
Commissioner Of Central Excise And Service Tax Delhi-South Vs Oriental Insurance Company Ltd.
Delhi High Court · (2023) 03 DEL CK 4755
Central Excise Act, 1944-Section 35GFinance Act, 1994-Section 65, 65(105)(d), 73(1), 73(4), 75, 78, 83CENVAT Credit Rules, 2004-Rule 2(l), 3(1), 14, 15
High Courts28 Mar 2023Disposed Of
Aditya Polymers Through Its Proprietor Mr. Shweta Bhatia Vs Commissioner Of Delhi Goods And Services Tax & Anr.
Delhi High Court · (2023) 03 DEL CK 4754
Central Goods and Service Tax Act, 2017-Section 107(1), 29(2)
High Courts28 Mar 2023Dismissed
Principal Commissioner Central Tax, Delhi South Vs Brahmaputra Infrastructure Ltd.
Delhi High Court · (2023) 03 DEL CK 4753
High Courts28 Mar 2023Disposed Of
Shapoorji Pallonji And Company Private Limited Vs Union Of India
Delhi High Court · (2023) 03 DEL CK 4685
Arbitration & Conciliation Act, 1996-Section 9, 17
High Courts28 Mar 2023Dismissed
Sirajudulla Vs State
Delhi High Court · (2023) 03 DEL CK 4683
Cr.P.C.-Section 439IPC-Sections 302, 34Arms Act-Section 27
High Courts28 Mar 2023Dismissed
Ashima Goyal Vs Reserve Bank Of India & Anr.
Delhi High Court · (2023) 03 DEL CK 4680
Reserve Bank of India Act, 1934-Section 45(JA)Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 14, 17, 17(1), 18(1)Constitution of India-Article 226
High Courts28 Mar 2023Disposed Of
OCS Group (India) Private Limited Vs V4U Consultaants Private Limited
Delhi High Court · (2023) 03 DEL CK 4678
Arbitration and Conciliation Act, 1996-Section 11, 21, 12(1)Companies Act, 1956Delhi International Arbitration Centre (DIAC) (Administrative Cost and Arbitrators Fees) Rules, 2018
High Courts28 Mar 2023Allowed
Sajakumar V And Ors. Vs Union Of India And Ors.
Delhi High Court · (2023) 03 DEL CK 0200
Constitution Of India, 1950 — Article 14, 226