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Delhi High Court judgments

1,14,140 judgments · page 193 of 5,707

High Courts23 Apr 2026Disposed Of

Masaran Kourouma Vs Customs

Delhi High Court · (2026) 04 DEL CK 0831

Code of Criminal Procedure, 1973- Section 294Narcotic Drugs And Psychotropic Substances (NDPS), Act, 1985- Sections 8, 21, 23, 28
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High Courts23 Apr 2026Dismissed

Mohd Talha & Ors Vs State Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0782

Code of Criminal Procedure, 1973- Section 161, 167, 170, 172, 172(3), 173, 173(2)(i), 207, 209, 232, 313(1)(b), 374(2), 391Indian Penal Code, 1860- Section 34, 307, 308, 394Evidence Act, 1872- Section 26, 27, 114, 145, 155, 157, 159
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High Courts23 Apr 2026Dismissed

Mohd Talha Vs State Nct Of Delhi & Ors

Delhi High Court · (2026) 04 DEL CK 0776

Code of Criminal Procedure, 1973- Section 156(3), 207, 222, 222(1), 235(1), 311, 313(1)(b), 372Indian Penal Code, 1860- Section 34, 307, 323, 324, 325, 326Evidence Act, 1872- Section 32, 32(2), 47, 67
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High Courts22 Apr 2026Partly Allowed

B L Koli Vs United India Insurance Company Ltd & Ors.

Delhi High Court · 2025 INSC 848

General Insurance (Conduct, Discipline and Appeal) Rules, 1975-Rule 3(1), 4(1), 4(5), 4(9), 21(3), 23, 25, 25(2), 25(3), 25(4), 25(6), 31Pension Scheme-Rule 41, 42, 44, 45, 47 (including first and second provisos)CCS (Pension) Rules, 1972-Rule 8, 8(1)(a), 8(1)(b), 9
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