High Courts23 Apr 2026
Kailash Chand @ Bobby Vs State Thr. N.C.T. Of Delhi
Delhi High Court · (2026) 04 DEL CK 2504
IPC-Section 392/397, 392Arms Act-Section 25/27
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Delhi High Court judgments
1,14,140 judgments · page 192 of 5,707
High Courts23 Apr 2026
Delhi Police Through Commissioner Of Police Vs Sanjay Tomar
Delhi High Court · (2026) 04 DEL CK 2520
Constitution of India-Article 226
High Courts23 Apr 2026
Vrinda Goel Vs National Testing Agency (NTA)
Delhi High Court · (2026) 04 DEL CK 2290
Constitution of India-Article 226
High Courts23 Apr 2026
Tata Capital Limited Vs M/s Unique Auto Sales Private Limited & Ors.
Delhi High Court · (2026) 04 DEL CK 2155
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 11(6-A), 12(2), 16, 21, 37, Fourth Schedule
High Courts23 Apr 2026Disposed Of
Neetu Agrawal Vs Gail (India) Ltd
Delhi High Court · (2026) 04 DEL CK 2157
Arbitration and Conciliation Act, 1996-Section 9, 11, 12(2), 17, 21, Fourth Schedule
High Courts23 Apr 2026
M/s Ambience Developers And Infrastructure Pvt. Ltd. Vs M/s Anon Foods And Beverages Pvt. Ltd
Delhi High Court · (2026) 04 DEL CK 2159
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 8, 16, 37, 12(2), 11(6-A)
High Courts23 Apr 2026
M/s Ramada Engineering Industry Through Its Partner Sh. Virender Kumar Gupta Vs Additional Commissioner (Adjudication) Central Goods And Services Tax, Delhi North & Anr.
Delhi High Court · (2026) 04 DEL CK 2122
Central Goods and Services Tax Act, 2017-Section 74, 73, 6(2)(b), 75(4), 107State Goods and Services Tax Act-Section 73Goods and Services Tax Act, 2017
High Courts23 Apr 2026
Youdhister Kumar & Anr. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 2093
IPC-Section 498A/406/34, 377Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Apr 2026
Masaran Kourouma Vs Customs
Delhi High Court · (2026) 04 DEL CK 2310
Narcotic Drugs And Psychotropic Substances (NDPS), Act, 1985-Sections 8, 21, 23 and 28Cr.P.C.-Section 294
High Courts23 Apr 2026Disposed Of
Laxmi Devi And Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 2084
High Courts23 Apr 2026Dismissed
Chimaka Promise Udenna@ Angel Vs NCB
Delhi High Court · (2026) 04 DEL CK 2085
NDPS Act-Section 21/23/29, 67, 37
High Courts23 Apr 2026Dismissed
Raj Kumar Saini Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 1985
High Courts23 Apr 2026Disposed Of
Ratika Kalra Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 1988
Delhi Maintenance and Welfare of Senior Citizens Rules, 2009-Rule 22(3), 22(3)(1)Maintenance and Welfare of Senior Citizens Act, 2007-Section 7, 8, 27, 3, 2(b)Protection of Women from Domestic Violence Act, 2005-Section 17, 26, sub-section (3) of Section 26
High Courts23 Apr 2026Dismissed
K C Aggarwal Vs National Stock Exchange Of India Limited & Anr.
Delhi High Court · (2026) 04 DEL CK 1991
Arbitration Act, 1996-Section 8, 16, 11, 11(6), 7Code of Civil Procedure, 1908-Section 115Constitution of India-Article 226/227, 136
High Courts23 Apr 2026Disposed Of
Indian National Trade Union Congress Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 1993
Trade Union Act, 1926
High Courts23 Apr 2026Dismissed
Rajbir Singh Vs Commissioner Of Police & Ors.
Delhi High Court · (2026) 04 DEL CK 2038
Constitution of India-Article 226, 227Delhi Police (Promotion & Confirmation) Rules, 1980-Rule 19(ii)
High Courts23 Apr 2026Dismissed
Union Of India & Ors. Vs NR 19127X Col R Padma Hepsiba
Delhi High Court · (2026) 04 DEL CK 2039
Constitution of India-Article 226
High Courts23 Apr 2026Disposed Of
S P Telecom Vs Railtel Corporation Of India Limited
Delhi High Court · (2026) 04 DEL CK 2055
Arbitration and Conciliation Act, 1996-Section 9, 21, 11, 12DIAC (Administrative Cost and Arbitrators’ Fees) Rules, 2018
High Courts23 Apr 2026Disposed Of
Kum Poonam Sharma Vs Shri Himanshu Gupta & Anr.
Delhi High Court · (2026) 04 DEL CK 1952
Contempt of Courts Act, 1971-Section 12
High Courts23 Apr 2026Disposed Of
Aditya Gupta Vs Union Of India & Ors.
Delhi High Court · (2026) 04 DEL CK 1953