High Courts24 Apr 2026

Mohd.Saquib Ansari & Anr. Vs State NCT Of Delhi

Delhi High Court · 2024 INSC 534

National Investigation Act, 2008-Section 21Unlawful Activities (Prevention) Act, 1967-Sections 16, 17, 18, 18A, 18B, 19, 20, 23, 38, 43D(5)Explosive Substances Act, 1908-Sections 3, 4, 5, 6
High Courts24 Apr 2026

Ashish Tewari Vs G.P. Tewari & Anr.

Delhi High Court · (2026) 04 DEL CK 2464

Civil Procedure Code, 1908-Order 32 Rule 10, VII Rule 10, Section 24, VI Rule 17, VI Rule 4, XIV Rule 2Court Fees ActHindu Succession Act, 1956
High Courts24 Apr 2026

Yogender Chandolia Vs Vishesh Ravi & Ors.

Delhi High Court · (2026) 04 DEL CK 2459

Representation of People Act, 1951-Section 80, 100(1)(b), 100(1)(d), 123(4), 123, 123(2), 125A, 8A, 83, 36(2), 100(1)(d)(i), 100(1)(d)(iv)Conduct of Elections Rules, 1961Indian Penal Code, 1860
High Courts24 Apr 2026

Rajnish Gupta Vs LIC Housing Finance Ltd

Delhi High Court · (2026) 04 DEL CK 2294

Constitution of India-Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14, 31, 13(2)