High Courts27 Apr 2026Disposed Of

Somdev Kishore Devvarman & Anr. Vs Union Of India & Anr.

Delhi High Court · (2026) 04 DEL CK 0853

National Sports Governance Act, 2025- Section 1, 2, 3, 4(1), 4(1)(b), 4(2), 4(3), 4(4), 5(1), 5(2), 8(5), 11(1), 14, 15, 15(b), 17(1), 17(2), 17(3), 17(4), 17(5), 17(6), 17(7), 17(10), 30, 31, 33, 34, 35, 36, 37, 38National Sports Board (Search-cum-Selection Committee) Rules, 2026- Rule 3, 4, 7, 8, 9, 15, 18
High Courts27 Apr 2026Disposed Of

Anil Dhupar Vs Chintan N Parikh & Ors.

Delhi High Court · (2026) 04 DEL CK 0850

National Sports Governance Act, 2025- Section 1, 2, 3, 4(1), 4(1)(b), 4(2), 4(3), 4(4), 5(1), 5(2), 8(5), 11(1), 14, 15, 15(b), 17(1), 17(2), 17(3), 17(4), 17(5), 17(6), 17(7), 17(10), 30, 31, 33, 34, 35, 36, 37, 38National Sports Board (Search-cum-Selection Committee) Rules, 2026- Rule 3, 4, 7, 8, 9, 15, 18
High Courts27 Apr 2026Disposed Of

Alka Rani Vs Naresh Kumar

Delhi High Court · (2026) 04 DEL CK 0848

Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151
High Courts27 Apr 2026Dismissed

Const. Satish Kumar Vs State Of Delhi

Delhi High Court · (2026) 04 DEL CK 0840

Code of Criminal Procedure, 1973- Section 207, 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 19(1)(c), 20Delhi Police Act, 1978- Section 12, 21