High Courts15 Dec 2023Dismissed
Delhi Transport Corporation Vs Balwan Singh
Delhi High Court · (2023) 12 DEL CK 0262
COURT ARCHIVE
Delhi High Court judgments
1,35,544 judgments · page 1,500 of 6,778
High Courts15 Dec 2023Disposed Of
Union Of India And Anr. Vs Cipla Limited
Delhi High Court · (2023) 12 DEL CK 0261
Legal Metrology (Packaged Commodities) Rules, 2011 — Rule 26
High Courts15 Dec 2023Dismissed
M/S Kuehne + Nagel Pvt. Ltd. Vs Prem Singhee
Delhi High Court · (2023) 12 DEL CK 0082
Contempt of Courts Act, 1971 — Section 11, 12, 20Companies Act, 1956 — Section 433, 434
High Courts15 Dec 2023Dismissed
Re- M/S Dimension Investment & Securities Ltd Vs ....
Delhi High Court · (2023) 12 DEL CK 0081
Limitation Act, 1963 — Article 137Companies Act, 1956 — Section 433, 434, 446, 458A
High Courts15 Dec 2023Dismissed
Government Of Nct Of Delhi Vs M/S Educomp Solution Ltd
Delhi High Court · (2023) 12 DEL CK 0079
Limitation Act, 1963 — Article 5Code of Civil Procedure, 1908 — Order 12 Rule 6Arbitration and Conciliation Act, 1996 — Section 34, 37, 37(1)(c)
High Courts15 Dec 2023
Morgan Securities & Credits Pvt Ltd. Vs Samtel Display Systems Ltd
Delhi High Court · (2023) 12 DEL CK 0076
Arbitration and Conciliation Act, 1996 — Section 17, 28(2), 31(3), 33, 34, 34(2)(a)
High Courts15 Dec 2023
Religare Finvest Limited Vs Lakshmi Vilas Bank Limited
Delhi High Court · (2023) 12 DEL CK 0075
Code of Civil Procedure, 1908 — Order 2 Rule 2, Order 1 Rule 10, Order 7 Rule 11, Order 6 Rule 17
High Courts15 Dec 2023
Trinity Globemerchants Pvt Ltd Vs Manganga Sahakari Sakhar Karkhana Ltd
Delhi High Court · (2023) 12 DEL CK 0074
Commercial Courts (Pre-Institution Mediation and Settlement) Rules, 2018 — Rule 3(6)Banker�s Book Evidence Act, 1891 — Section 2A
High Courts15 Dec 2023Disposed Of
Tejinder Pal Setia Vs Kone Elevators India Pvt. Ltd. And Anr.
Delhi High Court · (2023) 12 DEL CK 0073
Insolvency and Bankruptcy Code, 2016 — Section 7, 9, 60, 60(5), 63, 231Code of Civil Procedure, 1908 — Section 20(c)
High Courts15 Dec 2023Dismissed
M/S CNA Exports Pvt Ltd Vs Janak Datwani & Ors
Delhi High Court · (2023) 12 DEL CK 0072
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts14 Dec 2023Dismissed
Balbir Singh Vs BSES Yamuna Power Ltd
Delhi High Court · (2023) 12 DEL CK 3692
Code of Civil Procedure, 1908-Section 100, 9, Order VII Rule 11Specific Relief Act, 1963-Section 14, 41, 14(1)(c), 41(e)CCS (Conduct) Rules, 1964-Rule 5
High Courts14 Dec 2023Disposed Of
Hemant Chandra Sharma Vs New Delhi Municipal Council
Delhi High Court · (2023) 12 DEL CK 3697
Code of Civil Procedure, 1908-Section 151
High Courts14 Dec 2023Disposed Of
Rakesh Kumar Sahni Vs M/s Indira Lodging Pvt Ltd
Delhi High Court · (2023) 12 DEL CK 3707
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XV-A, XXXIX Rule 10
High Courts14 Dec 2023Dismissed
Apoorv Jain Vs Prayag Polytech Pvt. Ltd. & Ors.
Delhi High Court · (2023) 12 DEL CK 3711
Constitution of India-Article 227Code of Civil Procedure, 1908-Order I Rule 10, I Rule 10 (2), VII Rule 10Evidence Act, 1872-Section 115
High Courts14 Dec 2023Dismissed
Ashok Kumar Vs Krishan Kumar & Ors.
Delhi High Court · (2023) 12 DEL CK 3706
Constitution of India-Article 227Code of Civil Procedure, 1908-Order 39 Rule 2A, 43 Rule (1)(r)
High Courts14 Dec 2023
Manmohan Singh Through Legal Heir Mrs. Gurvinder Kaur & Ors. Vs Anju Gupta Through Legal Heir Niting Gupta & Anr.
Delhi High Court · (2023) 12 DEL CK 3720
High Courts14 Dec 2023Dismissed
Jeet Singh Vs Sir Sobha Singh And Sons Pvt Ltd
Delhi High Court · (2023) 12 DEL CK 3735
Delhi Rent Control Act, 1958-Section 14(1)(h), 14(1)(e), 25 B(8), 25-B, 25B(1), 25 A, 14A, 14B, 14C and 14D, 38, Chapter IIIACPC-Order XII Rule 6
High Courts14 Dec 2023Disposed Of
Mohd. Sayeed Vs Anil Jain & Anr.
Delhi High Court · (2023) 12 DEL CK 3740
High Courts14 Dec 2023Dismissed
Sh. C. P. Singh Vs Sh. Vinod Prasad
Delhi High Court · (2023) 12 DEL CK 3749
Code of Criminal Procedure, 1973-Section 378(1), 251, 313Negotiable Instruments Act, 1881-Section 138, 139, 118(a)