COURT ARCHIVE

Delhi High Court judgments

1,35,544 judgments · page 1,498 of 6,778

High Courts15 Dec 2023Dismissed

Megh Kumar Jain Vs M/s India Overseas Coporation & Ors.

Delhi High Court · (2023) 12 DEL CK 3864

Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 2A, 2A(1), 2A(2), 2A(3), 2(s), 2(ra), Fifth Schedule, 10, 10(1), 10(1)(c), 10-ALimitation Act, 1963-Section 14

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High Courts15 Dec 2023Dismissed

Manish Kumar Vs Delhi Transco Limited & Anr.

Delhi High Court · (2023) 12 DEL CK 3865

Constitution of India-Article 226

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High Courts15 Dec 2023Dismissed

M/S CNA Exports Pvt Ltd Vs Janak Datwani & Ors.

Delhi High Court · (2023) 12 DEL CK 3903

Code of Civil Procedure, 1908-Order XXVI Rule 9Constitution of India-Article 227

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High Courts15 Dec 2023Disposed Of

Reliance General Insurance Co Ltd Vs Ruksana & Ors

Delhi High Court · (2023) 12 DEL CK 3905

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High Courts15 Dec 2023Dismissed

M/s. National Insurance Company Ltd. Vs Smt Shweta Anand & Ors.

Delhi High Court · (2023) 12 DEL CK 3909

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High Courts15 Dec 2023Allowed

Himalaya Wellness Company & Ors. Vs PRK Productions LLP

Delhi High Court · (2023) 12 DEL CK 3932

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High Courts15 Dec 2023

Mrs Sunita Singh Vs Mr. Shree Prakash Singh

Delhi High Court · (2023) 12 DEL CK 3945

Code of Civil Procedure (CPC)-Order XXXVII Rule 3(5), XXXVII, XIndian Contract Act, 1872-Section 10

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High Courts15 Dec 2023

GE Capital Global Energy Investment BV Vs Assistant Commissioner Of Income Tax Circle 1(3)(1), International Taxation & Anr.

Delhi High Court · (2023) 12 DEL CK 3950

Income Tax Act, 1961-Section 148, 147, 139(1)

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High Courts15 Dec 2023Allowed

State Vs Nikhil Kumar

Delhi High Court · (2023) 12 DEL CK 3964

Code of Criminal Procedure, 1973-Section 378(1)(b), 164, 313, 161IPC-Section 354AProtection of Children from Sexual Offences Act, 2012-Section 12, 10, 29, 30, 3, 5, 7, 9

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High Courts15 Dec 2023Disposed Of

Reshma Mittal Vs Union Of India & Anr.

Delhi High Court · (2023) 12 DEL CK 4005

Constitution of India-Article 14 & 21SARFAESI Act-Section 13(2), 13(4)Recovery of Debts Due to Banks and Financial Institutions Act, 1993

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High Courts15 Dec 2023Dismissed

TMB Electronics Vs Shanti Developers & Anr.

Delhi High Court · (2023) 12 DEL CK 4021

Arbitration and Conciliation Act, 1996-Section 34Indian Contract Act-Section 55

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High Courts15 Dec 2023Disposed Of

Union Of India And Anr. Vs Cipla Limited

Delhi High Court · (2023) 12 DEL CK 4033

LMPC Rules-Rule 26

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High Courts15 Dec 2023Dismissed

Delhi Transport Corporation Vs Balwan Singh

Delhi High Court · (2023) 12 DEL CK 4044

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High Courts15 Dec 2023Disposed Of

Oriental Insurance Company Ltd. Vs Shamshad Begum & Ors.

Delhi High Court · (2023) 12 DEL CK 3668

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High Courts15 Dec 2023

Ms. Mamata Kathuria & Ors. Vs State & Anr.

Delhi High Court · (2023) 12 DEL CK 3663

Indian Succession Act, 1923-Section 276Indian Succession Act, 1925-Section 63(c)Banker's Book Evidence Act

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High Courts15 Dec 2023

Himalaya Wellness Company & Ors. Vs PRK Productions Llp

Delhi High Court · (2023) 12 DEL CK 0304

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High Courts15 Dec 2023

Sunita Singh Vs Shree Prakash Singh

Delhi High Court · (2023) 12 DEL CK 0303

Code of Civil Procedure, 1908 — Order 37, Order 37 Rule 3(5)Indian Contract Act, 1872 — Section 10

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High Courts15 Dec 2023Disposed Of

GE Capital Global Energy Investment BV Vs Assistant Commissioner Of Income Tax Circle 1(3)(1), International Taxation & Anr

Delhi High Court · (2023) 12 DEL CK 0302

Income Tax Act, 1961 — Section 139(1), 147, 148

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High Courts15 Dec 2023Dismissed

Anil Kumar Thakur Vs Parker H. Croft Jr.

Delhi High Court · (2023) 12 DEL CK 0285

Code of Civil Procedure, 1908 — Section 104, Order 43 Rule 1 (d), Order 9 Rule 3, Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts15 Dec 2023Allowed

Sanjay Kaura Vs Air India Limited

Delhi High Court · (2023) 12 DEL CK 0283

Constitution of India, 1950 — Article 14Payment of Gratuity Act, 1972 — Section 4(6)(a), 4(6)(b), 4(6)(b)(i), 4(6)(b)(ii), 7(7)Indian Penal Code, 1860 — Section 120B, 380, 408, 419, 420, 467, 468, 471, 511

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