High Courts04 Jan 2024Disposed Of

Anjari Khatoon Vs State (Nct) Of Delhi

Delhi High Court · (2024) 01 DEL CK 0006

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 97, 482Indian Penal Code, 1860 — Section 363, 365
High Courts03 Jan 2024Disposed Of

Ramesh Kakkar Vs State Of NCT Of Delhi

Delhi High Court · (2024) 01 DEL CK 3757

Code of Criminal Procedure, 1973-Section 439IPC-Sections 302, 120B, 34, 201, 411, 285, 304A, 406, 420, 468, 471, 511Arms Act-Sections 25, 27